COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 13 of 44

High Courts06 Sept 2021Allowed

Prakashbhai @ Bhangar Devubhai Nagani Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376, 376(2)(j), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 17

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High Courts06 Sept 2021Allowed

Mohammad Hussain Usmanbhai Musabhai Ghanchi (Vora) Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(a), 5(c), 5(d), 5(e)

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High Courts06 Sept 2021Allowed

Lalit Champalal Nahar Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts03 Sept 2021Allowed

Jilubha Pratapsinh Chavda Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0006

Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(c)

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High Courts03 Sept 2021Allowed

Ajay Radhemohan Shukla Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0005

Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(c)

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High Courts03 Sept 2021Allowed

Nasirkhan Mahebubkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0004

Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(b)

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High Courts02 Sept 2021 Dismissed

Ghanshyambhai @ Ghano Prabhubhai Dhalvaniya Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0008

Constitution Of India, 1950 — Article 226Prisons Act, 1894 — Section 46(1), 48A

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High Courts02 Sept 2021Allowed

Bharatbhai Labhubhai Lodaria (Koli) Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 116B

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High Courts01 Sept 2021 Dismissed

Sureshbhai Chimanlal Joshi Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0003

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482

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High Courts01 Sept 2021Allowed

Ganeshbhai Mohanbhai Rana Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 324Gujarat Police Act, 1951 — Section 135(1)

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High Courts01 Sept 2021Allowed

Kanubhai Purshottambhai Parekh Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0001

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

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High Courts27 Aug 2021Disposed Of

Jubeda Musa Vali Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0068

Constitution Of India, 1950 — Article 226National Highways Act, 1956 — Section 3G(5)

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High Courts27 Aug 2021Allowed/Dismissed

Pritiben Umeshkumar Son Vs Brindaben Nilanjkumar Shukla

Gujarat High Court · (2021) 08 GUJ CK 0062

Gujarat Provisions Of Disqualification Of Members Of Local Authorities For Defection Rules, 1987 — Rule 4(3)(b), 6, 7, 7(7), 8, 10AGujarat Provision For Disqualification Of Members Of Local Authorities For Defection Act, 1986 — Section 3

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High Courts26 Aug 2021Allowed

Arunbhai Kantibhai Dantani Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0072

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Devilal Pyarchand Kumar Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0070

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Mukesh Laliyabhai Indrekar Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0065

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Pappulal Sohanlal Tusavda Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0064

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Pravin Maheshbhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0063

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts25 Aug 2021Allowed

Bhagavanji Bhulaji Thakor & 13 Other(S) Vs State Of Gujarat & 7 Other(S)

Gujarat High Court · (2021) 08 GUJ CK 0071

Constitution Of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25B

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High Courts25 Aug 2021Allowed

Gangaram Babulal Vishnoi Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0069

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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