COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 11 of 44

High Courts16 Sept 2021Allowed

Dalsukhbhai Keshubhai Mungalpara & 1 Other(s) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 09 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 120B, 307,406, 420, 465, 467, 468, 471

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High Courts16 Sept 2021Allowed

Kadir Iqbalbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294B, 307, 323

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High Courts16 Sept 2021Allowed

Dipakbhai @ Dipo @ Dilip Madhubhai Munjpara Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116B

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High Courts16 Sept 2021Allowed

Ramilaben W/O Maheshbhai Thakor Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 465, 467, 468, 471

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High Courts16 Sept 2021Allowed

Pankaj Ramnivas Agrawal Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0050

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 506(2)

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High Courts15 Sept 2021 Dismissed

State Of Gujarat Vs Chauhan Ranjit @ Mitesh Ramaji

Gujarat High Court · (2021) 09 GUJ CK 0049

Indian Penal Code, 1860 — Section 114, 201, 302, 304II, 506(2)Code Of Criminal Procedure, 1973 — Section 378(1)(3)

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High Courts15 Sept 2021Allowed

Mohsinbhai @ Haji Harunbhai Sodha Bhadela Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 201, 302Gujarat Police Act, 1951 — Section 135

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High Courts15 Sept 2021Allowed

Navin Sajan Rabari (Naval Rabari) Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2), 116B

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High Courts15 Sept 2021Allowed

Bharvad Ishwarbhai Dudhabhai Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376, 376(D), 376(DA)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(G), 6, 11(6), 12, 16, 17

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High Courts15 Sept 2021Allowed

Parulben Rameshbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 144, 406, 376, 376(1)

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High Courts15 Sept 2021 Dismissed

Bharatbhai Nathubhai Baria Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2021) 09 GUJ CK 0044

Constitution Of India, 1950 — Article 14, 16, 226Directorate Primary Education And District Primary Education Committee Or Municipal Primary Education Committees Rules, 2016 — Rule 4(b)(1), 4(b)(i)Bombay Primary Education Rules, 1949 — Rule 70(2)

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High Courts14 Sept 2021 Dismissed

State Of Gujarat Vs Dashrathsinh Bharatsinh Rathod & Ors

Gujarat High Court · (2021) 09 GUJ CK 0043

Indian Penal Code, 1860 — Section 114, 302, 304, 304II, 323, 324, 337, 504Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 378(1)

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