High Courts13 Sept 2021 Dismissed
Saiyazmohammad Gulabmohammad Bagwan Vs Director Of Municipalities
Gujarat High Court · (2021) 09 GUJ CK 0030
Constitution Of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 12 of 44
High Courts13 Sept 2021
Khatana Bharatbhai Govindbhai Vs Rajiv Kumar Gupta
Gujarat High Court · (2021) 09 GUJ CK 0029
High Courts13 Sept 2021Disposed Of
Dineshkumar Maneklal Shah Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer
Gujarat High Court · (2021) 09 GUJ CK 0028
High Courts13 Sept 2021Allowed
Manishaben Nileshbhai Machhi Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Sept 2021Allowed
Prakashbhai Dahyabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0026
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Sept 2021Allowed
Sudhisht Narayan Upendra Jha Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 323, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts09 Sept 2021Disposed Of
United India Insurance Co.Ltd Vs Meenaben Wd/O Ashokkumar Ratilal Jariwala
Gujarat High Court · (2021) 09 GUJ CK 0036
High Courts09 Sept 2021
Shreeji Liquid Storage Terminals Private Limited Vs Deendayal Port Trust
Gujarat High Court · (2021) 09 GUJ CK 0035
High Courts09 Sept 2021Allowed
Minadevi Radhelal Nasing @ Amin Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 294(b), 302, 306, 506(1)
High Courts09 Sept 2021Partly Allowed
Kesharkhan Aelamkhan Jatmalek Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0033
High Courts08 Sept 2021Allowed
State Of Gujarat Vs Zala Mahavirsinh @ Anubha Chhanubha
Gujarat High Court · (2021) 09 GUJ CK 0023
Indian Penal Code, 1860 — Section 114, 201, 302, 501Gujarat Police Act, 1951 — Section 135
High Courts08 Sept 2021
Ramabhai Bhikhabhai Vaja Vs Jail Superintendent
Gujarat High Court · (2021) 09 GUJ CK 0021
Indian Penal Code, 1860 — Section 302
High Courts08 Sept 2021 Dismissed
State Of Gujarat Vs Kalpeshbhai Bharatbhai Vasava
Gujarat High Court · (2021) 09 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 114, 307, 323, 504
High Courts07 Sept 2021Allowed
Dilipbhai Jivrajbhai Korat Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 306, 406, 387
High Courts07 Sept 2021Allowed
Vinodbhai @ Annubhai Mohanbhai Togadiya Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 306, 506(2)
High Courts07 Sept 2021Allowed
Thakore Vikramji Dashrathji Manaji Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 375, 376, 37692)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8
High Courts07 Sept 2021Allowed
Sajid Majid Babiyer Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Central Provinces And Berar Animal Preservation Act, 1949 — Section 5, 6, 8, 10Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(f), 11(1)(g), 11(1)(h)
High Courts07 Sept 2021
Sanjaykumar Manubhai Soni S/O Manubhai Soni Vs Adjudicating Authority(The Prohibition Of Benami Property Transactions Act 1988, Mumbai Unit Ah
Gujarat High Court · (2021) 09 GUJ CK 0014
Prohibition Of Benami Property Transactions Act, 1988 — Section 24(3), 24(4), 24(5), 26(7)Smugglers And Foreign Exchange Manipulators (Forfeiture Of Property) Act, 1976 — Section 5(1)
High Courts06 Sept 2021Allowed
Valabhai Kanjibhai Judal Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(a), 20(B)iiC
High Courts06 Sept 2021Allowed
Ajitkukmar Chandrapal Sinh Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B) 406, 420, 465, 467, 468, 471