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Judgment
Sangeeta K. Vishen, J
Heard Mr.Saurabh Soparkar, learned senior advocate appearing with Mr.Sandeep Singhi, Mr. Shamik Bhatt, Mr.Ranbir Singh, learned advocates for Singhi & Co., for the applicant. Mr.Mihir Thakor, learned senior advocate appearing with Mr.Jaimin R. Dave, learned advocate for the respondent No.4. Mr.Mihir Joshi, learned senior advocate appearing with Mr.Dhaval D. Vyas, learned advocate for the respondent No.1.
So far as respondent Nos.2, 3, 5 and 6 are concerned, issue notice, returnable on 13.09.2021.
Direct service is permitted. The concerned respondents are allowed to be served through e-mail as well.
Mr.Mihir Thakor, learned senior advocate appearing with Mr.Jaimin R. Dave, learned advocate for the respondent No.4 requests for time so as to file the affidavit-in-reply. Let the copy of the reply be served upon the applicant by 11.09.2021.
Mr.Mihir Thakor, learned senior advocate states that the respondent No.4 shall not carry out any further construction till 13.09.2021.
Registry is directed to place the main matter along with the captioned civil application on 13.09.2021.