High Courts25 Aug 2021Allowed
Laljibhai Kishanbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0067
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 14 of 44
High Courts25 Aug 2021Allowed
Mahesh Rajabhai Maheshwari Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0066
Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts25 Aug 2021Allowed
Rajubhai Chhotalal Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0061
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 102, 102(1), 102(3), 451
High Courts25 Aug 2021Allowed
Reshmabano Imtiyazbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0060
Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts25 Aug 2021Allowed
Urmila Ramsukh Pandey Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0058
Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts24 Aug 2021Allowed
Mahendrabhai Jivanbhai Talpada Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2)
High Courts24 Aug 2021Allowed
Vijay Arjanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 420
High Courts24 Aug 2021Allowed
Dinesh @ Deni Ishwarbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 66(2), 81, 98(2), 116B
High Courts24 Aug 2021Allowed
Asim Nizambhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2)Indian Penal Code, 1860 — Section 114, 465, 468, 471
High Courts24 Aug 2021Allowed
MO Imran S/O MO Idrish Hafeeji Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2), 116(2)
High Courts24 Aug 2021Allowed
Satish Ratilal Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116(B)
High Courts24 Aug 2021Allowed
Gajendra @ Gajiyo @ Gajju Don Popatsinh Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 397, 401, 439(2)Gujarat Prohibition Act, 1949 — Section 65(e), 67A, 81, 98(2)
High Courts23 Aug 2021
Nirmalaben Ganeshbhai Parshuram Patil Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0057
Indian Penal Code, 1860 — Section 114, 376, 506(2)
High Courts23 Aug 2021Allowed
Thakore Dilipbhai Parbatbhai Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354A(1)(1), 354B, 354(D)(1)(1)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17
High Courts23 Aug 2021Allowed
Karansinh Chetansinh Vaghela Through Wife Vaghela Bhumikaba Karansinh Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0048
Constitution Of India, 1950 — Article 21, 226Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 66(1)(b), 81, 98(2), 116BGujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)
High Courts23 Aug 2021Dismissed
Peter Jagdish Nazareth Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0047
Constitution Of India, 1950 — Article 14, 19, 19(1)(f), 21, 141, 226Bombay Prohibition Act, 1949 — Section 12, 12(b), 12(c), 12(d), 13, 23, 241B
High Courts23 Aug 2021Allowed
Kantibhai Bhurabhai Bariya Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0046
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts23 Aug 2021Allowed
Purshottamsinh Bachusinh Parihar Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0045
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts19 Aug 2021
Nobel Cera Coat Vs Oil And Natural Gas Corporation Ltd & 1 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0038
High Courts19 Aug 2021Disposed Of
Rizwan Ahmed Usmani Vs Government Of India & 8 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0034
Constitution Of India, 1950 — Article 21