High Courts09 Aug 2021Dismissed
Vandana Yagnavalkya Patel Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0026
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 16 of 44
High Courts09 Aug 2021Allowed
Diyva D/O Rakesh Ghanshyambhai Chotrani Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0025
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 354(A), 354(B), 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts06 Aug 2021
Hiral Hemantbhai Vora Vs Dipen (Deepu) Ashokbhai Premani
Gujarat High Court · (2021) 08 GUJ CK 0013
High Courts06 Aug 2021
Padhiyar Kanubhai Shankarbhai Vs Competent Authority And Special Land Acquisition Officer
Gujarat High Court · (2021) 08 GUJ CK 0012
National Highways Act, 1956 — Section 3G(5)
High Courts06 Aug 2021
Rameshbhai Bhailalbhai Gohil Vs Competent Authority And Special Land Acquisition Officer
Gujarat High Court · (2021) 08 GUJ CK 0011
National Highways Act, 1956 — Section 3G(5)
High Courts05 Aug 2021Allowed
Anil Chhaganbhai Katariya Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0017
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Aug 2021Allowed
Pravinbhai Lallubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0016
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2)
High Courts05 Aug 2021Allowed
Hamantbhai Ishvarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0015
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Aug 2021Allowed
Nilkumar Vijaybhai Bhatt Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0014
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2)
High Courts04 Aug 2021Disposed Of
Nilesh Bhikhabhai Sharma Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0027
High Courts04 Aug 2021Allowed
Pinky Shivaji Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0019
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts04 Aug 2021Allowed
Ranchhodbhai Manjibhai Pagi Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2)
High Courts03 Aug 2021
Nemaji @ Rajuji @ Raju Galbaji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0001
High Courts02 Aug 2021Allowed
Jigneshbhai Arvindbhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Gujarat Land Revenue Code, 1879 — Section 135(D)
High Courts02 Aug 2021Allowed
Shankarbhai Jaganbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Aug 2021Allowed
Kevalsinh Ajitsinh Zala (Deleted) Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 341, 395, 427Gujarat Police Act, 1951 — Section 135
High Courts02 Aug 2021Allowed
Bhavesh Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 116B
High Courts02 Aug 2021Allowed
Garange Sapnaben Sukenbhai Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 66(1)(b), 81, 116B
High Courts02 Aug 2021Allowed
Rameshbhai Mansukhbhai Damor Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 116B
High Courts02 Aug 2021Allowed
Dharmendrasinh @ Munnabhai @ Abal Jayendrasinh Parmar (Darbar) Through Ravirajsinh Lalubha Parmar Vs District Magistrate & 2 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0004
Constitution Of India, 1950 — Article 21, 226Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116BGujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(b), 3(1)