High Courts19 Jul 2021Dismissed
L. J. Institute Of Pharmacy Vs Union Of India & 3 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0034
Pharmacy Act, 1948 — Section 12
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 18 of 44
High Courts16 Jul 2021
Nirav Dipakchandra Rana Vs Anju Sharma, IAS
Gujarat High Court · (2021) 07 GUJ CK 0028
High Courts15 Jul 2021Dismissed
Principal Commissioner Of Income-Tax, Vadodara 3 Vs BELL CERAMICS LTD
Gujarat High Court · (2021) 07 GUJ CK 0024
Income Tax Act, 1961 — Section 44AB, 143(3), 260A
High Courts14 Jul 2021Allowed
Shankarbhai @ Chako Budhabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 302, 364Gujarat Police Act, 1951 — Section 135
High Courts14 Jul 2021
Dilipkumar Kantilal Thakkar Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 465, 467, 471
High Courts14 Jul 2021Allowed
Vasava Babubhai Gordhanbhai Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts14 Jul 2021Allowed
Pinki Govind Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0026
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts13 Jul 2021Allowed
Dhaneshkumar Chandrakantbhai Vankani Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0033
Gujarat Minerals (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2017 — Rule 3, 5, 21(2)Code Of Criminal Procedure, 1973 — Section 438Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 4(1)A, 21(1), 22
High Courts13 Jul 2021Allowed
Dharmendrasinh Ambalal Mahera Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306
High Courts12 Jul 2021Dismissed
State Of Gujarat Vs Shilpa Jayesh Parikh
Gujarat High Court · (2021) 07 GUJ CK 0029
Constitution Of India, 1950 — Article 14, 16, 21, 226, 309Bombay Civil Services Rules, 1959 — Rule 41ADental Subject Recruitment Rules, 1974 — Rule 2, 3, 4, 4(b), 16
High Courts12 Jul 2021Dismissed
Kamliben Limbabhai Vansiya Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0025
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 363, 366
High Courts08 Jul 2021Allowed
Vijaysinh Aniruddhsinh Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2), 116B
High Courts08 Jul 2021Allowed
Ramjibhai Metrabhai Rathva Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2), 116B
High Courts08 Jul 2021Allowed
Kalubhai Alabhai Chavda Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts05 Jul 2021Disposed Of
Rana Anvarbhai Vajesinh & 25 Other(S) Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0020
Constitution Of India, 1950 — Article 226
High Courts05 Jul 2021Dismissed
Raju Bhupendra Desai Vs Income Tax Officer Ward 1(3)(4)
Gujarat High Court · (2021) 07 GUJ CK 0019
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 142(1), 143(3), 147, 153A, 153C
High Courts05 Jul 2021Allowed
Jenal Jagdishbhai Jogivala Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts05 Jul 2021Allowed
Teli Laluji Hiralal Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0017
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts05 Jul 2021Allowed
Kalal Babulal Bheraji Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0016
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts05 Jul 2021Allowed
Narendrakumar Ganpatbhai Chauhan (Chatham) Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0015
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99