High Courts15 Jun 2021Dismissed
Ahmad Muanad Ammar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0081
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 21 of 44
High Courts15 Jun 2021Allowed
Chavda Chandubhai Lakhabhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0080
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98
High Courts15 Jun 2021Disposed Of
Mukesh Kumar Gulabshankar Joshi Vs Sarpanch - Kumbhariya Gram Panchayat & 5 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0079
Constitution Of India, 1950 — Article 226Gujarat Panchayats Act, 1993 — Section 57Gujarat Land Revenue Code, 1879 — Section 61
High Courts14 Jun 2021Allowed
Solanki Rajvirsinh Cheharbhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0078
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(iv), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504
High Courts14 Jun 2021Allowed
Kiran Himatlal Gadhavi Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0077
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294, 306, 323, 506
High Courts14 Jun 2021Allowed
Khushbu Mansukhbhai Vitthalani Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0076
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(1), 3(2)(va), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 342, 365, 376(d), 506(2)
High Courts14 Jun 2021Allowed
Jayeshbhai Jerambhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 66(1)(b), 81, 98(2), 116(B)
High Courts14 Jun 2021Disposed Of
Sahyog Minerals Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0074
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226
High Courts11 Jun 2021Allowed
Sushilaben W/O Dineshkumar Sadhu D/O Girijaprasad Jankidas Mahant Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471
High Courts11 Jun 2021Allowed
Vijaybhai Hirabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0072
High Courts11 Jun 2021Allowed
Hetalben Maheshbhai Vekriya Minor Through Maheshbhai Laxmanbhai Vekriya Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2021) 06 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 438Medical Termination Of Pregnancy (Amendment) Act, 2021 — Section 3
High Courts10 Jun 2021Allowed
Ullasben W/O Vasudev Kalyansinh Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(1)(r), 3(1)(s), 14(A)Indian Penal Code, 1860 — Section 114, 306
High Courts10 Jun 2021Allowed
Madevabhai Popatbhai Akhiyani (Koli) Vs Jail Superintendent
Gujarat High Court · (2021) 06 GUJ CK 0069
High Courts10 Jun 2021Allowed
Maheshbhai Alias Bhathiji Shambhuji Damor Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 6
High Courts09 Jun 2021Allowed
Jigneshkumar Balubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 98(2)
High Courts09 Jun 2021Allowed
Mahendrabhai @ M. D Desaibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 344, 365, 376(2)(N), 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Jun 2021
Jyostnaben Bhupatrai Shah Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0065
Indian Penal Code, 1860 — Section 406, 420Gujarat Value Added Tax Act, 2003 — Section 44, 46, 85, 85(1)(d), 85(1)(g), 86(1), 86(2)Companies Act, 1956 — Section 433, 434
High Courts09 Jun 2021Allowed
Mukeshbhai Arvindbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 416, 420
High Courts09 Jun 2021Partly Allowed
Nikita @ Nayra Dipak Agarwal Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0062
Indian Penal Code, 1860 — Section 201, 302
High Courts09 Jun 2021Disposed Of
Nazneen Fujel Ahmed Payawala Vs Fujel Ahmed Firoz Ahmed Payawala
Gujarat High Court · (2021) 06 GUJ CK 0061
Contempt Of Courts Act, 1971 — Section 12