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Gujarat High Court judgments, 2021

864 judgments · page 28 of 44

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High Courts03 May 2021Allowed

Kuldipkumar S/O Mansaram Laduram Chaudhary Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0002

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2, 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
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High Courts30 Apr 2021Allowed

Rakesh @ Valsing S/O Kalu Mohaniya Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394, 413
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High Courts30 Apr 2021Allowed

Rohitbhai Devshibhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 323, 342, 364A, 365, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts29 Apr 2021Allowed

Subhash Gangasahay Naththiram Fulmali Through Lalitbhai Sureshchandra Jaiswal Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0063

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2, 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
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High Courts29 Apr 2021Allowed

Chandshah S/O Nemulla Beg Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0061

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)
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High Courts29 Apr 2021Allowed

Rakesh S/O Damubhai Mahale Through Manali Akdabai W/O Damubhai Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0060

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)
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High Courts29 Apr 2021Allowed

Javedhusen @ Kavval Jahirmiya Chauhan Through Chauhan Vahedabanu Javedhusen Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2021) 04 GUJ CK 0059

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(C), 3, 3(4)
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High Courts27 Apr 2021Dismissed/ Disposed Of

Patel Savan Bharatbhai Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0075

Constitution Of India, 1950 — Article 14, 16, 226
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High Courts27 Apr 2021Allowed

Khambhat Nagarpalika Through Chief Officer Jitendrakumar Govindbhai Dabhi Vs Babubhai Dhanaji Marwadi & 1 Other(S)

Gujarat High Court · (2021) 04 GUJ CK 0073

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 11, 115, Order 6 Rule 17, Order 8 Rule 6A
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High Courts27 Apr 2021Allowed

Niyatiben W/O Anandkumar Patel D/O Ketanbhai Patel Vs Anandkumar Bharatbhai Patel

Gujarat High Court · (2021) 04 GUJ CK 0064

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9, 13
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High Courts27 Apr 2021Allowed

Hanumanram Ruparam Jhat Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0062

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2, 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
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High Courts26 Apr 2021Allowed

Pramodkumar Harilal Vishvakarma Through Mukeshbhai Udaybhai Vishvakarma Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0074

Gujarat Prevention Of Illegal Mining Transportation And Storage Rules, 2017 — Rule 3Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2, 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
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High Courts23 Apr 2021

Ashapura Holdings Uae Fze Vs F.C. Mallinath

Gujarat High Court · (2021) 04 GUJ CK 0077

Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 1(1), 4(1)(h)
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High Courts23 Apr 2021Allowed

Pundrik Ravindrabhai Trivedi Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0072

Constitution Of India, 1950 — Article 14, 21, 226Code Of Criminal Procedure, 1973 — Section 167, 439Gujarat Goods And Services Act, 2017 — Section 132(1)(b)(c)(f)(k)(l)
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High Courts22 Apr 2021Allowed

Avesh @ Sunny Aminbhai Meman Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 114, 365, 392, 394, 397
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High Courts22 Apr 2021Allowed

Mangla Transport Company Thro Rameshkumar Baldevram Madhval Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0071

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451
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High Courts22 Apr 2021Allowed

Mahendrabhai Babubhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0070

Indian Penal Code, 1860 — Section 323Gujarat Police Act, 1951 — Section 135
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High Courts22 Apr 2021Dismissed

Imtiyaz Khan Yakub Khan Pathan Vs State Election Commission, Gujarat State

Gujarat High Court · (2021) 04 GUJ CK 0069

Constitution Of India, 1950 — Article 226, 243(K), 243(ZA)
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High Courts20 Apr 2021Allowed

Sonal Aashish Madhapariya Vs Aashish Harjibhai Madhapariya

Gujarat High Court · (2021) 04 GUJ CK 0058

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High Courts20 Apr 2021Allowed

Dikshitgiri Ganpatgiri Gosvami (Bavaji) Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 177, 193, 465, 467, 468, 471, 472, 474
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