COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 29 of 44

High Courts20 Apr 2021Allowed

Bhavanbhai Laxmabhai Gorasiya Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 438Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(c), 5(3)Registration Act, 1908 — Section 84, 86

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High Courts20 Apr 2021Allowed

Sultan Gulab Chauhan Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471

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High Courts20 Apr 2021Allowed

Deepak Kishanbhai Jadav Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 409, 420, 471

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High Courts20 Apr 2021Dismissed

Kesrisinh Dhirubhai Jadav Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 325, 504

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High Courts20 Apr 2021Dismissed

Ganesh Industrial Estate (Proprietor Vashrambhai Punjabhai Patel) Through Lrs Proprietor (Laxmi Saw Mills) And Others Vs Addl Dy Collector & Competant Officer And Others

Gujarat High Court · (2021) 04 GUJ CK 0052

Constitution Of India, 1950 — Article 227Urban Land (Ceiling And Regulation) Rules, 1976 — Rule 5, 5(2)Urban Land (Ceiling And Regulation) Act, 1976 — Section 6, 33

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High Courts20 Apr 2021

Neetaben U Chokshi, Thro' Poa Falgunbhai Patel Vs Gujarat State Financial Corporation And Others

Gujarat High Court · (2021) 04 GUJ CK 0051

Constitution Of India, 1950 — Article 14State Financial Corporation Act, 1951 — Section 3, 29, 29(1), 29(4), 31, 31(aa), 32(1A), 32(4A), 32(6)

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High Courts20 Apr 2021Disposed Of

Rupliben Wd/O Vinodbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0050

Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 8

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High Courts20 Apr 2021

Nipun Praveen Singhvi Vs Gujarat Real Estate Regulatory Authority Through Chairman

Gujarat High Court · (2021) 04 GUJ CK 0049

Constitution Of India, 1950 — Article 226

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High Courts16 Apr 2021Dismissed/ Disposed Of

Raghubhai Munjibhai Mungra Vs Jamnagar District Cooperative Bank Ltd.Notice To Be Served Through The Manager & 1 Other(S)

Gujarat High Court · (2021) 04 GUJ CK 0048

Constitution Of India, 1950 — Article 226Gujarat Specified Co-Operative Societies Elections Rules, Committees Rules, 1982 — Rule 23, 23(2), 23(2)(a), 28, 82Gujarat Agricultural Produce Markets Rules, 1965 — Rule 128

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High Courts16 Apr 2021Allowed

Rahul Hareshbhai Parmar Through Monikaben Jayeshkumar Chaudhari Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0047

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts16 Apr 2021Allowed

Jivrajbhai Balabhai Baraiya (Ko. Patel) Vs Director General Of Police

Gujarat High Court · (2021) 04 GUJ CK 0046

Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3, 3(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29

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High Courts16 Apr 2021Allowed

Mahendra @ Chirag Manojbhai Darji Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts16 Apr 2021Allowed

Maheshkumar Babulal Jat Through Santoshsingh Shersingh Chauhan Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0044

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 67(A), 81, 83, 98(2), 116(B)

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High Courts16 Apr 2021Allowed

Surubha Dhirsinh Zala Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420 504, 506(2)

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High Courts16 Apr 2021Allowed

Jagdish @ Jago Suramchandra Devka Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394

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High Courts16 Apr 2021Allowed

Madhavbhai Labhshankar Bhatt Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 380, 454, 457, 467, 468

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High Courts16 Apr 2021Allowed

Ketanpuri Baldevpuri Goswami Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471, 506(1)

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High Courts16 Apr 2021Allowed

Thakore Popatji @ Chanduji S/O Vinuji Anarji Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A)(E), 65(A)(B)(D)(E),, 67(C), 67(1)(A), 81, 98(2), 116(B), 116(C),Motor Vehicles Act, 1988 — Section 3, 130(2), 181, 182, 196

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High Courts15 Apr 2021Dismissed

Babubhai @ Takhubhai Ratnabhai Pagi Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 173(2), 209, 228(2), 313, 374(2), 428Indian Penal Code, 1860 — Section 302, 324, 452, 504Gujarat Police Act, 1951 — Section 135

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High Courts15 Apr 2021Allowed

Imran @ Firozbhai Vahidbhai Chhital Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 411, 467, 468, 471, 472

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