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Gujarat High Court judgments, 2021

864 judgments · page 31 of 44

High Courts05 Apr 2021Disposed Of

Manishaben Gajjugiri Goswami Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 207, 209, 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236, 237, 397, 401, 482Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1898 — Section 561A
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High Courts26 Mar 2021Allowed

Pradipbhai Bharatbhai Tailor Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0107

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307
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High Courts25 Mar 2021Allowed

Muriben Nathubhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2), 12
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High Courts25 Mar 2021Allowed

Arab Aadam Abdulla Boliya Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 201, 302, 307, 323, 324, 427, 504Gujarat Police Act, 1951 — Section 135
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