High Courts25 Mar 2021Disposed Of
Mavji Keshrabhai Bhagat (Patel) Vs State Of Gujarat & 12 Other(S)
Gujarat High Court · (2021) 03 GUJ CK 0100
Gujarat Land Revenue Code, 1879 — Section 135(D)(8)
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 32 of 44
High Courts25 Mar 2021Allowed
Dharmendrakumar Maganbhai Parmar Vs Pushapaben Dharmendrabhai Parmar D/O Lakshmanbhai Dungarbhai Parmar
Gujarat High Court · (2021) 03 GUJ CK 0099
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 16, Rule 1, Order 16, Rule 1(1), Order 16, Rule 1(3), Order 32 Rule 15Indian Penal Code, 1860 — Section 498A
High Courts24 Mar 2021Allowed
Jagdish @ Shailesh Gulabbhai Zakhavadiya Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0134
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Gujarat Police Act, 1951 — Section 135
High Courts24 Mar 2021Allowed
Mayurdhvajsinh @ Lalbha Merubha Zala Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 147, 148, 302, 307, 323, 326, 337Gujarat Police Act, 1951 — Section 135
High Courts24 Mar 2021Allowed
Narendrabhai Babubhai Waghela Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0128
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 13(1)Indian Penal Code, 1860 — Section 120(B), 409, 465, 468, 471
High Courts24 Mar 2021Allowed
Devjibhai Laxmanbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 506(2)Arms Act, 1959 — Section 30
High Courts24 Mar 2021Allowed
Sabbirbhai @ Manu Mehboobbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 323Gujarat Police Act, 1951 — Section 135
High Courts24 Mar 2021Allowed
Dilipbhai Babubhai Sosa Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0124
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts24 Mar 2021Allowed
Sameer Nandkishor Mistry Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 326(B), 498(A), 506(2)
High Courts24 Mar 2021Allowed
Ravibhai Rajvirbhai Yadav Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0119
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 436
High Courts24 Mar 2021Allowed
Manish Parasmal Kanhaiyalal Jain Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0117
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420Information Technology Act, 2000 — Section 66(c), 66(d)
High Courts24 Mar 2021Allowed
Chetan Banna @ Vaghela Chetansinh Himatsinh Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0116
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 307, 323,Gujarat Police Act, 1951 — Section 135
High Courts23 Mar 2021Allowed
Pradipbhai Dhulabhai Pagi Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0135
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 307, 395, 397, 412Gujarat Police Act, 1951 — Section 135
High Courts23 Mar 2021Allowed
Ranjitsinh Dadasaheb Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0132
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 342Gujarat Police Act, 1951 — Section 135
High Courts23 Mar 2021Allowed
Hareshbhai @ Tino Ramabhai @ Ramaji Somaji Damecha (Thakor) Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts23 Mar 2021Allowed
Kinusinh Vansinh Vaghela Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 364A, 395
High Courts23 Mar 2021Allowed
Joraji Rajuji Thakore (Semaniya) Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 324Gujarat Police Act, 1951 — Section 135
High Courts23 Mar 2021Allowed
Najamabi Yusufkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 188, 269, 302, 323, 504Gujarat Police Act, 1951 — Section 135(1)
High Courts23 Mar 2021Allowed
Saiyed Yakubbhai Nurbhai @ Nurmohamad Bhaiya Sheth Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 429,447, 465, 467, 468, 471Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 11(1)(e), 11(1)(k)
High Courts23 Mar 2021Allowed
Asifbhai Ibhubhai @ Ibrahimbhai Kureshi Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65E