CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 34 of 44

High Courts17 Mar 2021Allowed

Jayeshbhai Ganpatbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 12, 17
Read judgment
High Courts16 Mar 2021Allowed

Santubhai Manubhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(j)(i)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(l)(ii), 5(j), 6, 8
Read judgment
High Courts15 Mar 2021Allowed

Vipul Gopalbhai Darji Vs Bhavnaben Mukeshbhai Patel

Gujarat High Court · (2021) 03 GUJ CK 0075

Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 104, Order 17 Rule 1, Order 17 Rule 2, Order 18 Rule 2, Order 18 Rule 2(4), Order 18 Rule 17(a), Order 43 Rule 1(r)
Read judgment