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Gujarat High Court judgments, 2021

864 judgments · page 36 of 44

High Courts09 Mar 2021Allowed

Bharat Jethabhai Aswar Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 298, 377, 511Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(a)
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High Courts08 Mar 2021Allowed

Aslam Bismilla Shaikh Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 295(a), 429Prevention Of Cruelty To Animals Act, 1960 — Section 5(1), 6(b), 8(1), 8(2), 8(4), 11(1)(d), 11(1)(I)
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High Courts04 Mar 2021Allowed

Chirag Ghanshyambhai Goti Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 504, 506(2)Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
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High Courts04 Mar 2021Allowed

Aashif @ Rupal Aiyubbhai Vahora Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11(1)(d), 11(1)(e), 11(1)(f)Gujarat Animal Preservation (Amendment) Act, 2011 — Section 5, 8(4), 9, 10
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