High Courts04 Mar 2021Allowed
Hitesh Hasmukhbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 82, 83, 98(2), 116B
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 37 of 44
High Courts04 Mar 2021Allowed
Jivanbhai Lalbhai Rajgor Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471
High Courts04 Mar 2021Allowed
Rakeshbhai Dharamshibhai Vaghani Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 504, 506(2)Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts04 Mar 2021Allowed
Devang Chimanlal Parekh Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 102(B), 406, 409, 420, 504 506(2)
High Courts04 Mar 2021Allowed
Farishma @ Karishmaben Ahmadbhai Bumbiya Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3, 4
High Courts04 Mar 2021Dismissed
Amitbhai Anilbhai Banker Vs District Collector
Gujarat High Court · (2021) 03 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227
High Courts04 Mar 2021Allowed
Jatin Bhanubhai Hirapara Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 03 GUJ CK 0022
Constitution Of India, 1950 — Article 226Registration Of Births And Deaths Rules, 2004 — Rule 11Registration Of Births & Deaths Act, 1969 — Section 15
High Courts03 Mar 2021Disposed Of
Diamond Salt Thro Proprietor Suresh Sindhumal Khattar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0006
Constitution Of India, 1950 — Article 226
High Courts02 Mar 2021Allowed
Nareshbhai @ Nayak Kavjibhai Bhavar (Varli) Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 395, 411, 460
High Courts02 Mar 2021Allowed
Ranjit Kumar Rambalak Mahato Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 370Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 79, 87
High Courts02 Mar 2021Allowed
Papu Toliyo Gamod Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 395
High Courts02 Mar 2021Allowed
Firozbhai @ Munno Tapori Usmanbhai Vahora Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
High Courts02 Mar 2021Allowed
Jagdish Malshibhai Pingalsur Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363m, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6, 8, 12
High Courts02 Mar 2021Allowed
Gopal @ Lalo Arjunbhai Mali Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(2)(m)
High Courts02 Mar 2021Dismissed
Pareshbhai Dalsukhbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(b), 2(viia), 2vii(ia), 2xxiii(a), 8(c), 20(c), 29, 37, 42
High Courts02 Mar 2021Allowed
Minor Juvenile Mafabhai Panchabhai Dabhla(Bharwad) Through His Father Panchabhai Mangalbhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 171, 366, 376(D), 376(2)(J)(L), 395, 397, 506(2)
High Courts02 Mar 2021Partly Allowed
Karim Saleman Kumbhar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0003
Indian Penal Code, 1860 — Section 34, 302
High Courts02 Mar 2021Partly Allowed
Shukanben Kodarbhai Duliyabhai Bhagora Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0002
Indian Penal Code, 1860 — Section 114, 302
High Courts02 Mar 2021Partly Allowed
Shaikh Shabir Shaikh Rafik Shaikh Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0001
Indian Penal Code, 1860 — Section 302, 364, 377
High Courts01 Mar 2021Partly Allowed
Vijaybhai Jayantibhai Thummar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439(1)Indian Penal Code, 1860 — Section 114, 120B, 406, 420