High Courts01 Mar 2021Partly Allowed
Sanjeev Vishavmbhar Agrawal Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439(1)Indian Penal Code, 1860 — Section 114, 120B, 406, 420
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 38 of 44
High Courts01 Mar 2021Allowed
Shekh Vasim Basir Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116B
High Courts01 Mar 2021Allowed
Chirag Gautambhai Balshankar Mehta Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts01 Mar 2021Allowed
Sunilkumar Rajaram Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(2)
High Courts01 Mar 2021
Atulkumar Singh Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0010
Indian Penal Code, 1860 — Section 120B, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts01 Mar 2021Allowed
Danabhai S/O Tejabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302, 365
High Courts01 Mar 2021Partly Allowed
Nareshbhai Manandbhai Dafda Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0005
Indian Penal Code, 1860 — Section 302, 324, 450, 504Gujarat Police Act, 1951 — Section 135
High Courts01 Mar 2021Partly Allowed
Kamleshbhai Melsingbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0004
Indian Penal Code, 1860 — Section 323, 341, 376, 506(2)
High Courts26 Feb 2021
Pranatharthiharan Sridharan Vs Union Of India
Gujarat High Court · (2021) 02 GUJ CK 0082
High Courts26 Feb 2021Partly Allowed
Sajidali @ Danny Mohammadali Saiyad Thorugh Mehjbin Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0081
High Courts25 Feb 2021Allowed
Bharatsinh Narvirsinh Rana Through Digvijaysinh Harishchandrasinh Rana Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0090
High Courts25 Feb 2021Partly Allowed
Balvantji Pratapji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0080
High Courts24 Feb 2021Allowed
Sanjay @ Kalu Kantibhai Bhil Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 392, 365
High Courts24 Feb 2021Allowed
Hansaben Rajeshbhai Pipaliya Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 307, 325, 323, 365, 452Gujarat Police Act, 1951 — Section 135(1)
High Courts24 Feb 2021Allowed
Sanjay Harchadbhai Bhangi Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
High Courts24 Feb 2021Allowed
Manisha @ Mani Kamleshbhai Nayak Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Gujarat Police Act, 1951 — Section 135
High Courts24 Feb 2021Allowed
Shermohammed @ Bholi Dawoodbhai Sangwani Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302, 307, 323, 324, 325, 435Gujarat Police Act, 1951 — Section 135
High Courts24 Feb 2021Allowed
Darshan Hasmukhbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 467, 468, 471Prevention Of Corruption (Amendment) Act, 2018 — Section 12, 13(1)(a), 13(2)
High Courts24 Feb 2021Dismissed
Ahmedabad East Infrastructure Llp & 1 Other(s) Vs Collector And District Magistrate, Gandhinagar & 2 Other(s)
Gujarat High Court · (2021) 02 GUJ CK 0083
Constitution Of India, 1950 — Article 226, 348(1), 348(3)Indian Electricity Rules, 1956 — Rule 80(1), 82Gujarat Town Planning And Urban Development Act, 1976 — Section 29(1), 29(1)(ii), 67
High Courts24 Feb 2021Allowed
Bharatji Bakaji Thakore Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(B)(C), 29