High Courts15 Apr 2021Allowed
Imran Haji Ramjani Multani Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(D), 376(2)(n), 377, 506(2), 507
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Gujarat High Court judgments, 2021
864 judgments · page 30 of 44
High Courts15 Apr 2021Allowed
Urvashiben W/O Nileshbhai Prabhubhai Dabhi Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 201, 302, 384, 389Gujarat Police Act, 1951 — Section 135
High Courts15 Apr 2021Allowed
Kirtibhai Hemrajbhai Raychura Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380
High Courts15 Apr 2021Allowed
Sukanta @ Shrikant S/O Narayan Dehuri Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 18
High Courts15 Apr 2021Allowed
Nahid @ Imran Shahid Ansari Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394
High Courts15 Apr 2021Allowed
Jitendrakumar Babulal Kevada Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 116(B), 81, 83, 98(2)
High Courts15 Apr 2021Allowed
Pappu Damodar Nike Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1b)(a)Gujarat Police Act, 1951 — Section 135
High Courts15 Apr 2021Allowed
Praful Babubhai Joshi Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 397, 406, 420Arms Act, 1959 — Section 25(1b)(a)
High Courts15 Apr 2021Allowed
Patel Pinky Rajeshbhai Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0024
Constitution Of India, 1950 — Article 226State Rules, 2004 — Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Registration Of Births And Deaths Act, 1969 — Section 15
High Courts09 Apr 2021Allowed
Mayuriben Darshan Panchal Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts09 Apr 2021Allowed
Ravibhai @ Bhalo Popatbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 326, 323, 394, 427, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Apr 2021Allowed
Manusinh Hirasinh Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 7, 8, 11(6), 12, 18
High Courts09 Apr 2021Allowed
Vales Alex Edwin Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts06 Apr 2021Allowed
Karan @ Bholo Bhupatsinh Danuji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0022
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302
High Courts06 Apr 2021Allowed
Dilipbhai Manubhai Pargi Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 457
High Courts06 Apr 2021Disposed Of
AU Small Finance Bank Ltd Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0013
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts06 Apr 2021Disposed Of
Savjibhai Nathabhai Vasani Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0012
Constitution Of India, 1950 — Article 226Prohibition Act, 1949 — Section 98, 98(2)Code Of Criminal Procedure, 1973 — Section 451
High Courts05 Apr 2021Allowed
Irfan Ali Hanifmohammad Rain Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 511Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12
High Courts05 Apr 2021Allowed
Hemant @ Bapu @ Noty S/O Chopram Shakharam Sonkasure Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 397, 506(2)Gujarat Police Act, 1951 — Section 135