High Courts14 Dec 2012Allowed
Ambalal Sarabhai Enterprises Limited and 1 Vs Neptune Infrastructure Pvt. Ltd.
Gujarat High Court · (2012) 12 GUJ CK 0022
Arbitration and Conciliation Act, 1996 — Section 8
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 4 of 52
High Courts13 Dec 2012Disposed Off
Gujarat Narmada Valley Fertilizer Co. Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 50
High Courts13 Dec 2012
Chhotalal Mansukhlal Shah Vs State of Gujarat and 3
Gujarat High Court · (2012) 12 GUJ CK 0093
Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 2012
Madhukantaben Chotalal Thakkarsince Decd. Thro'' Heirs and L/R Vs Yash Raman Kelavani Trust and 3
Gujarat High Court · (2012) 12 GUJ CK 0048
Contempt of Courts Act, 1971 — Section 20
High Courts13 Dec 2012
Gujarat Narmada Valley Fertilizer Co. Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 18 GSTR 426
Central Excises and Salt Act, 1944 — Section 37(xvi)Constitution of India, 1950 — Article 14
High Courts13 Dec 2012
Karsan Ujabhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2012) 12 GUJ CK 0030
Penal Code, 1860 (IPC) — Section 147, 149, 449
High Courts13 Dec 2012Dismissed
Deputy Collector and 2 Vs Ramabhai Chhatrabhai Raval
Gujarat High Court · (2012) 12 GUJ CK 0021
High Courts13 Dec 2012
K.V. Shah Vs Commissioner of Central Excise Ahmedabad 1
Gujarat High Court · (2012) 12 GUJ CK 0015
Central Excises and Salt Act, 1944 — Section 11AC
High Courts13 Dec 2012Allowed
United India Insurance Company Limited Vs Kirtisinh Rajendrasinh Gohel and 3
Gujarat High Court · (2012) 12 GUJ CK 0010
High Courts13 Dec 2012Dismissed
Deputy Collector and 2 Vs Sartanbhai Bhurabhai Pagi
Gujarat High Court · (2012) 12 GUJ CK 0009
High Courts12 Dec 2012Allowed
Reliance Ports and Terminals Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 2013 Guj 208
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 127(1), 132, 142, 255(4)Stamp Act, 1899 — Section 2(1), 3, 31, 5, 54 [1A)
High Courts12 Dec 2012Dismissed
Hindustan Petroleum Corporation Ltd. Vs Arvindkumar J. Solanki
Gujarat High Court · (2012) 12 GUJ CK 0110
High Courts12 Dec 2012
Devabhai Popatbhai Koli Vs Narayanbhai Rambhai Patel and 1
Gujarat High Court · (2012) 12 GUJ CK 0101
High Courts12 Dec 2012
Corporation Bank Vs Jayshreeben and Others
Gujarat High Court · (2013) 2 BC 392
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Produce Markets Act, 1963 — Section 27(5)
High Courts12 Dec 2012Dismissed
State of Gujarat Vs Ashokkumar Chhabildas Mistri and 1
Gujarat High Court · (2012) 12 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 Dec 2012Allowed
Vaishali Vikeshkumar Chauhan Vs Vikeshkumar Uttambhai Parmar
Gujarat High Court · (2012) 12 GUJ CK 0041
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts12 Dec 2012Dismissed
Sheelaben and Others Vs Vishnubhai Valjibhai Rabari and Others
Gujarat High Court · (2012) 12 GUJ CK 0033
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts11 Dec 2012Dismissed
Deputy Collector and Others Vs Kantilal Bapujibhai Patel
Gujarat High Court · (2012) 12 GUJ CK 0107
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4
High Courts11 Dec 2012
Zinabhai Somabhai and 2 Vs Special Land Acquisition Officer and 1
Gujarat High Court · (2012) 12 GUJ CK 0089
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 4(1), 4(1)
High Courts11 Dec 2012
Maheshbhai Chanabhai Khunt Vs State of Gujarat and Another
Gujarat High Court · (2013) CriLJ 1066
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482