High Courts11 Dec 2012Dismissed
Ranjeetsinh Jagdishsinh Thakur Vs P.S. Industrial Engineers Ltd. and Another
Gujarat High Court · (2013) 2 LLJ 309
Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 18, 2(p), 25(F), 25C, 25F
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 5 of 52
High Courts10 Dec 2012Dismissed
Commissioner of Income Tax-I Vs Kutchi Dasa Oswal Moto Pariwar Ambama Trust
Gujarat High Court · (2013) 212 TAXMAN 435
Income Tax Act, 1961 — Section 11, 12, 12A, 12A(1)(a), 12A(a)
High Courts10 Dec 2012Dismissed
State of Gujarat Vs Maheshwari Mills and 1
Gujarat High Court · (2012) 12 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 293Essential Commodities Act, 1955 — Section 3, 7, 8Evidence Act, 1872 — Section 45
High Courts10 Dec 2012Dismissed
Income Tax Officer Vs Keval Construction
Gujarat High Court · (2013) 354 ITR 13
Income Tax Act, 1961 — Section 40(a)(ia), 80IB(10)
High Courts10 Dec 2012
Lilaben Revabhai Patel Vs State of Gujarat
Gujarat High Court · (2012) 12 GUJ CK 0005
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304(A), 463, 465, 471
High Courts10 Dec 2012Allowed
Bhikhumiya Gurumiya Vs Usmankhan Misrikhan Pathan. Since Decd. Thro Legal Heirs
Gujarat High Court · (2013) 2 GLR 1281
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17(b), 29, 70, 70(b), 85
High Courts07 Dec 2012
Jagabhai Nathabhai Chamar Vs Girishbhai Karshanbhai Vankar and 5
Gujarat High Court · (2012) 12 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 439Penal Code, 1860 (IPC) — Section 307
High Courts07 Dec 2012
Ashwinbhai J. Gandhi and 1 Vs Laxmi Loan and 1
Gujarat High Court · (2012) 12 GUJ CK 0103
High Courts07 Dec 2012Allowed
Ambalal Bhikhabhai Gohil Vs State of Gujarat and 1
Gujarat High Court · (2012) 12 GUJ CK 0070
High Courts07 Dec 2012Allowed
Sreechandsing Gangasinh Katheria (S.G. Katheria) Vs State of Gujarat and Others
Gujarat High Court · (2012) 12 GUJ CK 0065
Constitution of India, 1950 — Article 226, 226
High Courts07 Dec 2012
State of Gujarat Vs Mustakbhai Kasambhai Shaikh
Gujarat High Court · (2012) 12 GUJ CK 0059
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts07 Dec 2012
Ayub Shabbir Malek Vs State of Gujarat and Others
Gujarat High Court · (2012) 12 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200
High Courts07 Dec 2012
Navdurga Textile Mills and M/S Jay Ambe, Proprietory Firms Vs The Ahmedabad Municipal Corporation and 6
Gujarat High Court · (2012) 12 GUJ CK 0034
Bombay Provincial Municipal Corporations Act, 1949 — Section 487Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r), 43, 80, 80(2)Transfer of Property Act, 1882 — Section 54, 55
High Courts07 Dec 2012
Santokben Pratapbhai Dodiya Vs Bhailal Maganlal Joshi
Gujarat High Court · (2012) 12 GUJ CK 0020
High Courts06 Dec 2012Dismissed
New India Assurance Co. Ltd. Vs Mukhtyarbibi and Others
Gujarat High Court · (2012) 12 GUJ CK 0106
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 173, 3
High Courts06 Dec 2012
Shree Swaminarayan Gadi''s Acharya Vs Cosmos Development Corporation and Others
Gujarat High Court · (2013) 2 GLR 1766
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(2)Constitution of India, 1950 — Article 136, 226, 227
High Courts06 Dec 2012
Patel Pultry and Cattle Feeds Limited Company and Others Vs Nitinchandra Chhunilal Modi and 1
Gujarat High Court · (2012) 12 GUJ CK 0073
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2(1), 37
High Courts06 Dec 2012Dismissed
Bipinchandra G. Chockshi and Others Vs State of Gujarat and Others
Gujarat High Court · (2013) CriLJ 1202 : (2013) 2 GLR 1719
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12A, 2(2)(b), 3, 3(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 352(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6, 6(1), 7
High Courts06 Dec 2012Dismissed
State of Gujarat Vs Rasid Alias Papodo Abdul Kadar
Gujarat High Court · (2013) CriLJ 2718
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts06 Dec 2012
Gujarat Valand Sewa Sangh and Others Vs Members of Gujarat Valand Sewa Sangh- Public Trust and Others
Gujarat High Court · (2012) 12 GUJ CK 0019
Bombay Public Trusts Act, 1950 — Section 50A, 50A