High Courts09 Jan 2012Dismissed
Gujarat State Road Transport Corporation Vs Pannu Sumar Chhathiya and Others
Gujarat High Court · (2012) 01 GUJ CK 0038
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 52 of 52
High Courts09 Jan 2012Allowed
Oriental Insurance Company Ltd. Vs Prafulben @ Bhartiben Hiteshbhai Bhatt and 3
Gujarat High Court · (2012) 01 GUJ CK 0036
High Courts09 Jan 2012Dismissed
Devjibhai Jesingbhai Dholiya (Patel) and 1 Vs Suresh Manji Solanki and 2
Gujarat High Court · (2012) 01 GUJ CK 0035
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Jan 2012Dismissed
Sunderlal Bhanabhai Bhagat and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2012 Guj 71
Limitation Act, 1963 — Article 137Urban Land (Ceiling and Regulation) Act, 1976 — Section 27(1)
High Courts09 Jan 2012Allowed
United India Insurance Company Ltd. Vs Hansaba Jayarajsinh
Gujarat High Court · (2012) 01 GUJ CK 0024
Motor Vehicles Act, 1939 — Section 110D
High Courts09 Jan 2012
Kara Sajan Paun,A Partner of Krishna Earth Movers Vs State of Gujarat and 1
Gujarat High Court · (2012) 01 GUJ CK 0023
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 504, 506(1)
High Courts09 Jan 2012Allowed
Lalji Kunverji Patel and 1 Vs Damayantiben Purushottam Rajgor and 5
Gujarat High Court · (2012) 01 GUJ CK 0018
Motor Vehicles Act, 1988 — Section 110D
High Courts09 Jan 2012Allowed
Godadbhai Bhikhabhai Patel and Ors Vs Secretary and Ors
Gujarat High Court · (2012) 01 GUJ CK 0017
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts09 Jan 2012Allowed
Sanjy @ Sonu Laxmansinh Rajput Vs Commissioner of Police and 2
Gujarat High Court · (2012) 01 GUJ CK 0012
High Courts09 Jan 2012Allowed
National Insurance Company Vs Arjan Hira Karia and Others
Gujarat High Court · (2012) 01 GUJ CK 0009
High Courts09 Jan 2012Dismissed
Inara Housing Finance Ltd. Vs ITO
Gujarat High Court · (2012) 206 TAXMAN 13
Income Tax Act, 1961 — Section 36(1)(viia), 36(1)(viii)
High Courts06 Jan 2012Allowed
Sweety Bhupendrabhai Vs Chintan Harendarabhai Shah
Gujarat High Court · (2012) 2 DMC 394
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)(a)
High Courts03 Jan 2012
Subhashchandra Naranbhai Ghodasara and Others Vs National Highway Authority of India and Others
Gujarat High Court · (2012) 01 GUJ CK 0061