COURT ARCHIVE

Gujarat High Court judgments, 2012

1,033 judgments · page 51 of 52

High Courts11 Jan 2012Allowed

Ganesh Housing Corporation Ltd. Vs Deputy Commissioner of Income Tax and Another

Gujarat High Court · (2012) 246 CTR 465 : (2012) 341 ITR 312 : (2012) 207 TAXMAN 180

Income Tax Act, 1961 — Section 115JB, 143(3), 147, 148, 80Income Tax Rules, 1962 — Rule 18C, 18C(2), 18C(3), 18C(4)

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High Courts11 Jan 2012Dismissed

Malvika K. Joshi Vs Government of Gujarat and Others

Gujarat High Court · (2012) 2 GLH 135 : (2012) 2 GLR 1244

Constitution of India, 1950 — Article 226

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High Courts10 Jan 2012Allowed

Zuber Alimamad Vadgama and Anr Vs Jamnagar Municipal Corporation and Anr

Gujarat High Court · (2012) 01 GUJ CK 0054

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High Courts10 Jan 2012

Kalpataru Sthapatya Pvt.Ltd Vs Income Tax Officer Ward 1(3)

Gujarat High Court · (2012) 346 ITR 371

Income Tax Act, 1961 — Section 147, 148, 80IB

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High Courts10 Jan 2012Allowed

Laxmiben and Others Vs Mittal Cold Storage Pvt. Ltd. and 1

Gujarat High Court · (2012) 01 GUJ CK 0052

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High Courts10 Jan 2012Dismissed

Dineshchandra Shantilal Modi and Others Vs Ahmedabad Municipal Transport Service

Gujarat High Court · (2012) 01 GUJ CK 0047

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High Courts10 Jan 2012

Urmilaben Gajubhai Patel and 4 Vs Ashokbhai Jairambhai Halpati and 2

Gujarat High Court · (2012) 01 GUJ CK 0037

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High Courts10 Jan 2012Dismissed

Jayadip Sunibhai (Minor) and 2 Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2012) 01 GUJ CK 0025

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High Courts10 Jan 2012

Dineshbhai Manilal Raval Vs Manshukhbhai Maganbhai Patel and Others

Gujarat High Court · (2012) 3 BC 195 : (2013) 1 RCR(Civil) 383 : (2013) 1 RCR(Criminal) 319

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 203Evidence Act, 1872 — Section 114

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High Courts10 Jan 2012

Commissioner of Income Tax Vs Becharbhai P. Parmar

Gujarat High Court · (2012) 248 CTR 86 : (2012) 341 ITR 499

Income Tax Act, 1961 — Section 132, 158BFA(2), 271(1)

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High Courts10 Jan 2012Allowed

Kores (India) Limited Textile Division, and 2 Vs Collector of Electricity Duty, and 2

Gujarat High Court · (2012) 01 GUJ CK 0011

Bombay Electricity Duty Act, 1958 — Section 3Constitution of India, 1950 — Article 226

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High Courts10 Jan 2012Dismissed

Nishankaur Indrajitsing Vs Chhanaji Becharji Thakore and 2

Gujarat High Court · (2012) 01 GUJ CK 0005

Succession Act, 1925 — Section 306

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High Courts10 Jan 2012Dismissed

Rabari Puriben Sejabhai Vs Referal Hospital and 4

Gujarat High Court · (2012) 01 GUJ CK 0004

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High Courts09 Jan 2012Dismissed

New India Assurance Company Ltd. Vs Kanji Kheraj Nathbava and 4

Gujarat High Court · (2012) 01 GUJ CK 0057

Motor Vehicles Act, 1988 — Section 163A

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High Courts09 Jan 2012Dismissed

New India Assurance Company Ltd. Vs Ramji Chanu Jepar H/o Late Hirbai Ramji Jepar and 5

Gujarat High Court · (2012) 01 GUJ CK 0056

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High Courts09 Jan 2012Dismissed

Oriental Insurance Company Ltd. and 2 Vs Deviben Bhima and 5

Gujarat High Court · (2012) 01 GUJ CK 0055

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High Courts09 Jan 2012Allowed

New India Assurance Company Ltd. Vs Vasantbhai Jerambhai Parmar and 3

Gujarat High Court · (2012) 01 GUJ CK 0050

Motor Vehicles Act, 1988 — Section 163A

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High Courts09 Jan 2012Allowed

Mohamadkhalil Sadruddin Ansari Thro Brother-in-Law Vs State of Gujarat and Others

Gujarat High Court · (2012) 01 GUJ CK 0046

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High Courts09 Jan 2012Allowed

Mumtaz Farooqbhai Shaikh Vs Commissioner of Police and 2

Gujarat High Court · (2012) 01 GUJ CK 0040

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High Courts09 Jan 2012Allowed

New India Assurance Company Ltd. Vs Kanji Bach Ayar and Others

Gujarat High Court · (2012) 01 GUJ CK 0039

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