High Courts06 Dec 2012Dismissed
Ishwarbhai Sanabhai Nayi (Barber) Vs State of Gujarat and 1
Gujarat High Court · (2013) CriLJ 1412 : (2013) 2 GLR 1540
Penal Code, 1860 (IPC) — Section 107, 306
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 6 of 52
High Courts05 Dec 2012Dismissed
Rasiklal M. Patel Vs Khedut Sahakari Khand Udyog Mandli Ltd. and 1
Gujarat High Court · (2012) 12 GUJ CK 0087
Bombay Industrial Relations Act, 1946 — Section 42(4), 42(4)
High Courts05 Dec 2012
Commissioner - Central Excise and Customs Vs Timewell Technics Pvt. Ltd.
Gujarat High Court · (2012) 12 GUJ CK 0079
Central Excises and Salt Act, 1944 — Section 35, 35A, 35B, 35B [1), 35G
High Courts05 Dec 2012
Hussainbeg Hayatbeg Mirza and Others Vs State of Gujarat and Another
Gujarat High Court · (2013) CriLJ 1090
Criminal Procedure Code, 1973 (CrPC) — Section 472, 482Penal Code, 1860 (IPC) — Section 114, 120(B), 406, 420, 465
High Courts05 Dec 2012
Rameshbhai Nathubhai Solanki Vs Rajkot Municipal Corporation and Another
Gujarat High Court · (2013) 2 GLR 1535
Constitution of India, 1950 — Article 14, 226Registration of Births and Deaths Act, 1969 — Section 15, 15
High Courts04 Dec 2012Dismissed
Hasankhan Alamkhan Died Through Heir Yusufkhan Hasankhan Vs Abdulla Ahmedali Chhatriwala and 1
Gujarat High Court · (2012) 12 GUJ CK 0078
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Dec 2012Dismissed
Arvindbhai Mohanbhai Patel and 1 Vs Chanchiben Bajidas Jesangdashji and 4
Gujarat High Court · (2012) 12 GUJ CK 0057
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts04 Dec 2012Dismissed
Commissioner of Income Tax-II Vs Ideal Petro Products
Gujarat High Court · (2012) 12 GUJ CK 0054
High Courts04 Dec 2012Dismissed
Balvantrai @ Bhikhubhai Somabhai and Another Vs Ratilal D. Wadiwala and Others
Gujarat High Court · (2013) 1 GLR 378
Bombay Public Trusts Act, 1950 — Section 22, 26, 41A, 41E, 50Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Dec 2012
State of Gujarat and Others Vs Reliance Industries Ltd. and Others
Gujarat High Court · (2013) 2 GLR 1327
Constitution of India, 1950 — Article 14, 226Gujarat Town Planning and Urban Development Act, 1976 — Section 100, 101, 12, 120(2)(a)(b), 13
High Courts03 Dec 2012Allowed
State of Gujarat Vs Takhatsinh Shivabhai Chauhan
Gujarat High Court · (2013) 138 FLR 199
Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H
High Courts03 Dec 2012
Costal Gujarat Power Ltd. Vs Chief Controlling Revenue Authority and Others
Gujarat High Court · (2013) 2 GLR 1516
Constitution of India, 1950 — Article 226Gujarat Stamp Act, 1958 — Section 54(1A), 54(1A)
High Courts03 Dec 2012
Amanullah H. Mutwa Vs Union of India and Others
Gujarat High Court · (2012) 12 GUJ CK 0111
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts03 Dec 2012Allowed
Sanjay Balvantrai Desai and Others Vs Dakshin Gujarat Vij Company Ltd. and Others
Gujarat High Court · AIR 2013 Guj 167 : (2013) 1 GLR 487 : (2013) 3 RCR(Civil) 181
Constitution of India, 1950 — Article 14, 141, 19[l)[g), 226Electricity Act, 2003 — Section 126, 181, 181(2)(x), 181[2)[x), 2[15)
High Courts03 Dec 2012
Dave Arvindaben Mansukhlal Vs State of Gujarat and 3
Gujarat High Court · (2012) 12 GUJ CK 0083
High Courts03 Dec 2012
Ambalal Sarabhai Enterprises Limited and 1 Vs M/s. Neptune Infrastructure Pvt. Ltd.
Gujarat High Court · (2012) 12 GUJ CK 0075
Arbitration and Conciliation Act, 1996 — Section 8
High Courts03 Dec 2012Dismissed
Chief Commissioner of Income Tax Vs Gujarat Mitra (P) Ltd.
Gujarat High Court · (2013) 255 CTR 182
Income Tax Act, 1961 — Section 115JA, 115JAA, 115JAA(2), 115JAA(3), 115JB
High Courts03 Dec 2012Dismissed
Torrent Power Ltd. Vs Abhisar Developers
Gujarat High Court · AIR 2013 Guj 184 : (2013) 1 GLR 821
Electricity (Supply) Act, 1948 — Section 49, 79(j)Electricity Act, 2003 — Section 181(2)(x), 2(15), 43, 50, 56Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
High Courts03 Dec 2012Dismissed
Suryanath Heeralla Chaurasiya Vs Pradipbhai Mansukhbhai Chunara and 5
Gujarat High Court · (2012) 12 GUJ CK 0023
High Courts29 Nov 2012Allowed
Dhruvkumar Rameshchandra Parmar Vs Dy. Executive Engineer (Technical)
Gujarat High Court · (2013) 138 FLR 202
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H