High Courts19 Dec 2012
Kanubhai Maneklal Patel Vs Competent Authority and Additional Collector ULC and 1
Gujarat High Court · (2012) 12 GUJ CK 0056
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 3 of 52
High Courts19 Dec 2012
Joshi Ratilal Alias Shambhulal Himmatram and 2 Vs Kumbhar Heera Karsan and 6
Gujarat High Court · (2012) 12 GUJ CK 0055
High Courts19 Dec 2012
Patel Dilipkumar Mangaldas Vs National Highway Authority of India and Others
Gujarat High Court · (2013) 2 GLR 1477
Constitution of India, 1950 — Article 12, 21, 226, 226
High Courts19 Dec 2012Dismissed
State of Gujarat Vs Guddusingh Ramupsingh Tomar
Gujarat High Court · (2012) 12 GUJ CK 0036
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 120B, 302
High Courts18 Dec 2012
New India Assurance Co. Ltd. Vs Heirs and L.Rs. of Decd. Pravinsinh Ranubha Zala
Gujarat High Court · (2013) 2 GLR 1580
Motor Vehicles Act, 1988 — Section 147, 147
High Courts18 Dec 2012Allowed
Noor Mohammad Adambhai Kapadia and 2 Vs State of Gujarat and 1
Gujarat High Court · (2012) 12 GUJ CK 0112
Gujarat Co-operative Societies Act, 1961 — Section 99 [4)
High Courts18 Dec 2012
Commissioner of Income Tax-IV Vs Shree Rama Multi Tech Ltd.
Gujarat High Court · (2013) 214 TAXMAN 650
Income Tax Act, 1961 — Section 35D, 80IA
High Courts18 Dec 2012
Balubhai Laxmichand Patel Vs Jayantibhai Makwana
Gujarat High Court · (2012) 12 GUJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts18 Dec 2012Allowed
Megha Goa Kiyada Since DECD. Through Legal Heir and Others Vs State of Gujarat and 4
Gujarat High Court · (2012) 12 GUJ CK 0043
High Courts18 Dec 2012Allowed
Shah Sales Agencies and 1 Vs Deepakbhai Pravinchandra Shah Huf Karta Deepakbhai P. Shah and 2
Gujarat High Court · (2012) 12 GUJ CK 0035
Arbitration and Conciliation Act, 1996 — Section 16(1)Constitution of India, 1950 — Article 227
High Courts18 Dec 2012Dismissed
Natraj Ceramic and Chemical Industries Ltd. Vs Jamnager Jilla Majdoor Sangh and Another
Gujarat High Court · (2013) 2 LLJ 326 : (2013) 2 LLN 660 : (2013) LLR 457
High Courts18 Dec 2012Allowed
Gujarat Electricity Board and Another Vs M.N. Malek
Gujarat High Court · (2013) 1 GLR 903
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14
High Courts18 Dec 2012
Ramji @ Rambhai Kanji Cham Vs The State of Gujarat and 1
Gujarat High Court · (2012) 12 GUJ CK 0016
Arms Act, 1959 — Section 2(1)(i), 25(1)(AA)
High Courts18 Dec 2012
Pravan Air Products Pvt. Ltd. Vs A.C.I.T.
Gujarat High Court · (2012) 12 GUJ CK 0001
Income Tax Act, 1961 — Section 254(2)
High Courts14 Dec 2012
Gujarat State Road Transport Corporation Vs Dilipsinh Devebha Zala
Gujarat High Court · (2013) 2 LLN 152
Industrial Disputes Act, 1947 — Section 11A
High Courts14 Dec 2012Dismissed
Mukesh A. Bharda Vs Dy. Commissioner and Superintendent of Police and 3
Gujarat High Court · (2012) 12 GUJ CK 0080
High Courts14 Dec 2012Dismissed
State of Gujarat Vs Ramanlal Ramesh Bhai Dahyalal and Another
Gujarat High Court · (2012) 12 GUJ CK 0069
Penal Code, 1860 (IPC) — Section 107, 114, 306, 309, 498A
High Courts14 Dec 2012Dismissed
Bharat Sanchar Nigam Limited Vs Surat Panjarapole Trust Thruogh Trustees
Gujarat High Court · (2012) 12 GUJ CK 0053
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 28, 34, 54
High Courts14 Dec 2012
Rasulkhan Hamidkhan Legal Heir of Lt. Sakinabibi Mohamadbeg Vs State of Gujarat and Others
Gujarat High Court · (2012) 12 GUJ CK 0025
Civil Procedure Code, 1908 (CPC) — Section 148AConstitution of India, 1950 — Article 226, 227