High Courts21 Dec 2012Allowed

Yayati Hitesh Patel Vs State of Gujarat and 3

Gujarat High Court · (2012) 12 GUJ CK 0014

Criminal Law (Amendment) Act, 1932 — Section 10(1)Criminal Procedure Code, 1973 (CrPC) — Section 397, 436, 44, 44(2)Penal Code, 1860 (IPC) — Section 143, 147, 149, 279, 307
High Courts19 Dec 2012Allowed

Devayat Kanabhai Der Ahir Vs State of Gujarat

Gujarat High Court · (2013) CriLJ 1357 : (2013) 2 GLR 1271

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 357, 70Penal Code, 1860 (IPC) — Section 302, 304, 323