COURT ARCHIVE

Gauhati High Court judgments

26,832 judgments · page 92 of 1,342

High Courts02 Mar 2023Dismissed

Union Of India Vs Tejinder Singh

Gauhati High Court · (2023) 03 GAU CK 0002

Indian Penal Code, 1860 — Section 300, 302, 304, 304ICode Of Criminal Procedure, 1973 — Section 451, 452, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2, 36C, 51, 52A, 52A(1), 60(3), 63

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High Courts01 Mar 2023Disposed Of

Bharati Rabidas Vs Union Of India And 5 Ors

Gauhati High Court · (2023) 03 GAU CK 0011

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High Courts01 Mar 2023Disposed Of

Kalbari Educated Unemployed Youth Society And Anr. Vs Union Of India And 3 Ors.

Gauhati High Court · (2023) 03 GAU CK 0010

Assam SC and ST (Reservation Of Vacancies In Services And Posts) Rules, 1983 — Rule 3(1)(b)

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High Courts01 Mar 2023Dismissed

Birendra Kumar Jha Vs State Of Assam And Anr

Gauhati High Court · (2023) 03 GAU CK 0009

Indian Penal Code, 1860 — Section 193, 292, 419, 471, 506Code Of Criminal Procedure, 1973 — Section 397, 482Information Technology Act, 2000 — 66, 66D, 67, 81

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High Courts01 Mar 2023

Bhopal Das Vs State Of Assam And Anr

Gauhati High Court · (2023) 03 GAU CK 0001

Indian Penal Code, 1860 — Section 300, 302, 304, 304ICode Of Criminal Procedure, 1973 — Section 162, 313Evidence Act, 1872 — Section 138, 145

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High Courts28 Feb 2023Disposed Of

National Investigation Agency Vs Apitu @ Tapi (A-13)

Gauhati High Court · (2023) 02 GAU CK 0035

Unlawful Activities (Prevention) Act, 1967 — Section 18, 20, 43D(5)Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 120B

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High Courts28 Feb 2023Disposed Of

Romesh Borah @ Bijupon Vs State Of Assam & Anr.

Gauhati High Court · (2023) 02 GAU CK 0034

Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304II

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High Courts28 Feb 2023Partly Allowed

Stephen Dhan Vs State Of Assam

Gauhati High Court · (2023) 02 GAU CK 0033

Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304I, 304II

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High Courts27 Feb 2023Disposed Of

Kulendra Kumar Das Vs State Of Assam And 2 Ors

Gauhati High Court · (2023) 02 GAU CK 0032

Constitution Of India, 1950 — Article 311(2)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 120B, 420, 468, 471

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High Courts27 Feb 2023Disposed Of

United India Insurance Co. Ltd. Vs Hanna Logun

Gauhati High Court · (2023) 02 GAU CK 0031

Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 338, 427

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High Courts27 Feb 2023Allowed

Md. Touhid Ali Vs State Of Assam

Gauhati High Court · (2023) 02 GAU CK 0030

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 107, 120B, 379Prevention of Corruption Act, 1988 — Section 7, 10, 12, 13, 13(1)(c), 13(1)(d), 15, 20, 20(1), 20(2), 24

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High Courts24 Feb 2023Disposed Of

Md. Abdul Salam Alias Abdus Salam And Anr. Vs Julhash Ali And 4 Ors

Gauhati High Court · (2023) 02 GAU CK 0054

Code Of Civil Procedure, 1908 — Order 26 Rule 9, Order 41 Rule 31Registration Act, 1908 — Section 49Assam Land and Revenue Regulation, 1886 — Section 41

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High Courts24 Feb 2023Disposed Of

Nipul Das Vs State Of Assam And 5 Ors

Gauhati High Court · (2023) 02 GAU CK 0053

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High Courts24 Feb 2023Disposed Of

Md. Jahirul Islam Vs State Of Assam And 4 Ors

Gauhati High Court · (2023) 02 GAU CK 0052

Constitution Of India, 1950 — Article 311(2)Assam Service (Discipline and Appeal) Rules, 1964 — Rule 6, 6(2), 6(5)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Section 10(1), 10(2), 10(3), 10(4), 10(5)(a), 10(5)(b), 10(5)(c)

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High Courts24 Feb 2023Dismissed