COURT ARCHIVE

Gauhati High Court judgments

26,832 judgments · page 94 of 1,342

High Courts17 Feb 2023Dismissed

Krishanu Kumar Bhagabati And 20 Ors Vs State Of Assam And 164 Ors

Gauhati High Court · (2023) 02 GAU CK 0040

Assam Public Service Commission (Conduct of Business) Procedure, 2019 — Rule 4A, 4B, 4D(v)Assam Animal Husbandry, Veterinary and Dairying Service Rules, 1988 — Rule 6(c)

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High Courts17 Feb 2023Dismissed

Rajib Sekhar Nath Vs Chairman, Coal India Limited

Gauhati High Court · (2023) 02 GAU CK 0039

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High Courts17 Feb 2023Partly Allowed

New India Asurance Co. Ltd. Vs Md. Rafique Uddin And Anr

Gauhati High Court · (2023) 02 GAU CK 0038

Motor Vehicle Act, 1988 — Section 173

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High Courts17 Feb 2023Disposed Of

Sachin Deka And Anr Vs State Of Assam And Anr

Gauhati High Court · (2023) 02 GAU CK 0029

Code Of Criminal Procedure, 1973 — Section 200, 320, 397, 482Indian Penal Code, 1860 — Section 34, 120B, 294, 323, 341, 406, 498AHindu Marriage Act, 1955 — Section 13B

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High Courts16 Feb 2023Dismissed

Manish Kumar Das @ Raja Vs State Of Assam And Anr

Gauhati High Court · (2023) 02 GAU CK 0022

Indian Penal Code, 1860 — Section 34, 302, 304BCode Of Criminal Procedure, 1973 — Section 164, 313

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High Courts15 Feb 2023Disposed Of

Gunajoy Choudhury Vs State Of Assam And 4 Othrs

Gauhati High Court · (2023) 02 GAU CK 0023

Constitution Of India, 1950 — Article 311(2)

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High Courts14 Feb 2023Dismissed

Shikha Nath And 10 Ors Vs State Of Assam And 14 Ors

Gauhati High Court · (2023) 02 GAU CK 0021

Constitution Of India, 1950 — Article 226Assam Rules of Executive Business, 1968 — Rule 10

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High Courts14 Feb 2023Allowed

Naveen Kumar @ Naveen Prakash And Anr. Vs Union Of India And Anr.

Gauhati High Court · (2023) 02 GAU CK 0020

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 20(b)(i), 20(b)(ii), 29, 35, 42, 43, 44, 52A, 52A(2)(c), 52A(2), 52A(3), 52A(4), 53, 54, 67Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25

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High Courts13 Feb 2023Allowed

Sahidul Islam @ Md. Sahidur Seikh Vs Union Of India And 8 Ors

Gauhati High Court · (2023) 02 GAU CK 0019

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High Courts10 Feb 2023Disposed Of

Madan Borah Vs State Of Assam And 7 Ors

Gauhati High Court · (2023) 02 GAU CK 0024

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High Courts10 Feb 2023Dismissed

Tapash Kumar Dev Sarmah And 5 Ors Vs Appellate Authority And 5 Ors

Gauhati High Court · (2023) 02 GAU CK 0018

Constitution Of India, 1950 — Article 142, 226

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High Courts10 Feb 2023Allowed

Simanta Pradip Choudhury 18 Ors. Vs State Of Assam And 23 Ors.

Gauhati High Court · (2023) 02 GAU CK 0017

Constitution Of India, 1950 — Article 14, 16, 162, 226, 309Assam Social Welfare (Recruitment and Promotion) Service Order, 1994 — Rule 5(c), 10, 11U.P. Forest Service Rules, 1952 — Rule 3(h), 5, 5(a), 5(b)

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High Courts09 Feb 2023Dismissed