High Courts23 Mar 2023Allowed
Shahar Banu Vs State Of Assam And 9 Ors
Gauhati High Court · (2023) 03 GAU CK 0044
Constitution Of India, 1950 — Article 21, 32, 226Wildlife Protection Act, 1972 — Section 51(1)(A)Arms Act, 1959 — Section 25(1)(A)
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Gauhati High Court judgments
26,832 judgments · page 90 of 1,342
High Courts22 Mar 2023Allowed
Saha Alom Laskar Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0052
Constitution Of India, 1950 — Article 226
High Courts21 Mar 2023Allowed
Arjun Hawaldar Vs Union Of India And 3 Ors
Gauhati High Court · (2023) 03 GAU CK 0031
High Courts21 Mar 2023Disposed Of
Abdul Kadir Vs State Of Assam And Anr
Gauhati High Court · (2023) 03 GAU CK 0030
Indian Penal Code, 1860 — Section 120B, 379, 420Code Of Criminal Procedure, 1973 — Section 41, 482
High Courts21 Mar 2023Dismissed
Ananta Prasad Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 03 GAU CK 0029
Indian Penal Code, 1860 — Section 34, 364
High Courts20 Mar 2023Disposed Of
Supratim Choudhury Vs Monidipa Deb
Gauhati High Court · (2023) 03 GAU CK 0036
Family Courts Act, 1984 — Section 19
High Courts20 Mar 2023Partly Allowed
Abdul Jalil Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0035
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 326, 447Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 25
High Courts20 Mar 2023Dismissed
M/S Rana Construction And Engineer Private Limited Vs Union Of India
Gauhati High Court · (2023) 03 GAU CK 0034
High Courts20 Mar 2023Allowed
Tobina Bibi @ Tamina Bibi Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 03 GAU CK 0033
High Courts20 Mar 2023Disposed Of
Purnima Deka Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 03 GAU CK 0032
High Courts17 Mar 2023
Heramba Kumar Das Vs Archana Das
Gauhati High Court · (2023) 03 GAU CK 0037
Code Of Civil Procedure, 1908 — Section 151, Order 47 Rule 1, Order 47 Rule 2
High Courts17 Mar 2023Allowed
Jagabandhu Mazumder And 4 Ors. Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 03 GAU CK 0021
High Courts17 Mar 2023Allowed
Arun Deka Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0020
Indian Penal Code, 1860 — Section 34, 302, 323, 326Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts17 Mar 2023Dismissed
Kishore Chawra Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0019
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts16 Mar 2023Dismissed
Jonali Patowary @ Jonali Baruah Vs Indian Oil Corporatoin Ltd.
Gauhati High Court · (2023) 03 GAU CK 0023
High Courts16 Mar 2023Disposed Of
New India Assurance Co. Ltd. Vs Marami Das And 3 Ors.
Gauhati High Court · (2023) 03 GAU CK 0022
Motor Vehicles Act, 1988 — Section 173
High Courts15 Mar 2023
Taibur Rahman Laskar Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 03 GAU CK 0040
Constitution Of India, 1950 — Article 12, 226
High Courts15 Mar 2023
Pradip Kr. Barman Vs Assam State Commission For Woman And 3 Ors
Gauhati High Court · (2023) 03 GAU CK 0039
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section
High Courts15 Mar 2023Dismissed
Rajkesh Bhuyan Vs State Of Assam And Anr
Gauhati High Court · (2023) 03 GAU CK 0038
Indian Penal Code, 1860 — Section 380, 411Code Of Criminal Procedure, 1973 — Section 173(2), 190(1), 320, 460, 482
High Courts15 Mar 2023Disposed Of
Habibur Rahman Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 03 GAU CK 0025
Assam Service (Discipline and Appeal) Rule, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 147, 307, 326, 427, 506Assam Forest Regulation, 1891 — Section 24(a)(b), 25(a)(b)(c)(d)(f), 40(2)(b), 60(1)