High Courts22 May 2003Dismissed
Rubul Chandra Deka and Another Vs The State of Assam and Others
Gauhati High Court · AIR 2003 Guw 169 : (2004) 2 BC 551 : (2004) 1 GLT 475
Constitution of India, 1950 — Article 299
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 846 of 1,245
High Courts21 May 2003Dismissed
Pulu Tanti @ Sukhlal Tanti Vs State of Assam
Gauhati High Court · (2003) CriLJ 3505 : (2004) 1 GLR 348
Penal Code, 1860 (IPC) — Section 302
High Courts21 May 2003Dismissed
Dipak Bhattacharyya Vs State of Assam
Gauhati High Court · (2004) CriLJ 4690
Penal Code, 1860 (IPC) — Section 300
High Courts21 May 2003Allowed
Keshab Ch. Paul Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 390
Assam District and Sessions Judge Establishment (Ministerial) Service Rules, 1987 — Rule 12
High Courts21 May 2003Dismissed
Assam Urban Water Supply and Sewerage Board Vs Subhas Project and Marketing Ltd.
Gauhati High Court · AIR 2003 Guw 146 : (2003) 3 GLT 124 : (2004) 55 SCL 555
Arbitration and Conciliation Act, 1996 — Section 16(5), 16(6), 34Constitution of India, 1950 — Article 226
High Courts20 May 2003
Pradip Sharma Vs State of Assam
Gauhati High Court · (2003) 3 GLR 239
Criminal Procedure Code, 1973 (CrPC) — Section 409
High Courts20 May 2003
Md. Somesh Ali Vs State of Assam
Gauhati High Court · (2004) 1 GLR 125 : (2004) 1 GLT 673
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts20 May 2003Allowed
Nabin Bora Vs State of Assam
Gauhati High Court · (2004) 1 GLT 478
Penal Code, 1860 (IPC) — Section 376
High Courts19 May 2003Allowed
Prithivi Nath Pandey Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 645
High Courts19 May 2003
Chandulal Agarwalla Vs Union of India (UOI) and Others
Gauhati High Court · (2004) GLT 203 Supp
Electricity Rules, 1956 — Rule 82A
High Courts16 May 2003
Amarjyoti Sarmah Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 193
Assam Requisition and Control of Vehicles Act, 1968 — Section 3, 4
High Courts16 May 2003
Bhaben Saikia Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 532
High Courts16 May 2003
Jirila Marak Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 209
Assam Services (Pension) Rules, 1969 — Rule 31
High Courts16 May 2003
Ram Prasad Goala and Others Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 277
Assam Services (Pension) Rules, 1969 — Rule 31
High Courts14 May 2003
Pulu Mura Vs State of Assam
Gauhati High Court · (2004) CriLJ 458 : (2004) 1 GLT 415
Penal Code, 1860 (IPC) — Section 300, 302, 84
High Courts14 May 2003Dismissed
Khagendra Nath Das Vs Union Bank of India
Gauhati High Court · (2004) 1 GLR 290
Limitation Act, 1963 — Section 18
High Courts14 May 2003Dismissed
Mahavir Coke Industries Vs Commissioner of Taxes and Others
Gauhati High Court · (2004) 1 GLT 104 : (2004) 134 STC 158
Assam Industries (Sales Tax Concessions) Act, 1986 — Section 3, 3(1), 4(4)Assam Industries (Sales Tax Concessions) Rules, 1988 — Rule 2
High Courts13 May 2003Dismissed
Baliram Prasad Gupta Vs Md. Isa
Gauhati High Court · (2004) 1 GLR 381 : (2003) 3 GLT 30
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts13 May 2003Dismissed
Rahizuddin Vs State of Assam
Gauhati High Court · (2004) 1 GLT 19
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 376
High Courts13 May 2003Allowed
Muralidhar Gattani and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLT 17
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19(2)