High Courts05 May 2003Allowed
Rangtu Munda Vs State of Assam
Gauhati High Court · (2003) 3 GLR 466
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 848 of 1,245
High Courts02 May 2003Allowed
Pradip Kumar Dohotia and Others Vs Rustam Ali and Another
Gauhati High Court · (2003) 2 GLT 521
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Limitation Act, 1963 — Section 5
High Courts02 May 2003Dismissed
Dharani Pator Vs State of Assam
Gauhati High Court · (2003) 2 GLR 554 : (2003) 3 GLT 194
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts01 May 2003Allowed
Dr. Shamina Sahin Haque Vs Syed Safiur Rahman
Gauhati High Court · (2003) 3 GLR 453
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Apr 2003Allowed
Hashyabala Ghosh and Others Vs Ghanshyam Nunia
Gauhati High Court · (2005) 1 GLR 366
High Courts30 Apr 2003
Kalia Bhuyan @ Bikash Vs State of Assam
Gauhati High Court · (2003) 2 GLR 580 : (2003) 2 GLT 299
Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Apr 2003Dismissed
Abdul Noor Vs Maruti Roadways and Others
Gauhati High Court · (2004) 1 GLR 324
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 2003Dismissed
Md. Moimul Islam Vs State of Assam and Another
Gauhati High Court · (2003) 3 GLR 268
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Apr 2003
Ra(sic)qual Islam Talukdar Vs Abdul Manaf and Another
Gauhati High Court · (2003) CriLJ 3802 : (2003) 3 GLR 452
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Apr 2003Allowed
Akshay Automobiles Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2003 Guw 162 : (2004) 2 GLR 187
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts28 Apr 2003Allowed
Aroti Das Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 270 : (2003) 3 GLT 171
Pension Rules — Rule 21
High Courts28 Apr 2003Dismissed
Parshuram Agarwalla Vs Commissioner of Income Tax
Gauhati High Court · (2003) 184 CTR 82
Income Tax Act, 1961 — Section 2(43), 220, 40
High Courts28 Apr 2003Allowed
Hari Ghosh Vs Regional Manager, National Insurance Co. Ltd.
Gauhati High Court · (2004) 1 GLR 346
Motor Vehicles Act, 1988 — Section 147Penal Code, 1860 (IPC) — Section 279, 304A, 338, 427
High Courts28 Apr 2003
Shree Gopal Enterprises Vs State of Assam
Gauhati High Court · (2003) 3 GLR 292
High Courts28 Apr 2003
Union of India (UOI) Vs Golendra Moshahari and Others
Gauhati High Court · (2003) 2 ACC 736 : (2005) ACJ 263 : (2003) 3 GLT 199
Motor Vehicles Act, 1988 — Section 166(1)
High Courts28 Apr 2003Dismissed
Dhirendra Chandra Roy Vs United Bank of India
Gauhati High Court · (2004) 1 GLR 443
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts28 Apr 2003
K. Kani Vs The Chief Justice of the Gauhati High Court and Another
Gauhati High Court · (2003) 3 GLR 473
High Courts25 Apr 2003
Nani Bhusan Roy Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 446
High Courts24 Apr 2003
Md. Nur Islam Vs State of Assam
Gauhati High Court · (2003) CriLJ 4370 : (2004) 1 GLR 232 : (2005) GLT 256 Supp
Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Apr 2003Allowed
Jiten Gohain Vs State of Assam
Gauhati High Court · (2003) 3 GLR 319
Criminal Procedure Code, 1973 (CrPC) — Section 451