High Courts24 Apr 2003Allowed
Chubakumla Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLT 43
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 14, 3(1), 3(2)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 849 of 1,245
High Courts23 Apr 2003
Karabi Karmakar Vs Assam State Electricity Board and Others
Gauhati High Court · (2004) 1 GLR 327
High Courts23 Apr 2003
Sapan Saikia Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 450
High Courts23 Apr 2003Dismissed
Smt. Karabi Karmakar Vs Assam State Electricity Board and Others
Gauhati High Court · AIR 2004 Guw 6
Electricity Act, 1910 — Section 24
High Courts23 Apr 2003Allowed
Blue Star Ltd. Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 351 : (2006) 146 STC 432
Assam General Sales Tax Act, 1993 — Section 27(3)(4), 8(3)
High Courts17 Apr 2003Allowed
Union of India (UOI) Vs D.P. Haokip and Another
Gauhati High Court · (2003) 3 GLR 13
Criminal Procedure Code, 1973 (CrPC) — Section 401, 452, 482, 515, 597Penal Code, 1860 (IPC) — Section 380, 420, 465, 468, 471
High Courts17 Apr 2003Allowed
Union of India Vs Md. Abdul Hassan, Tax Assistant and Others
Gauhati High Court · (2003) CriminalCC 301
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 452, 482Penal Code, 1860 (IPC) — Section 380, 420, 465, 468, 471
High Courts11 Apr 2003
Fairly Syiem Vs The Khasi Hills Autonomous District Council and Others
Gauhati High Court · (2004) 2 GLR 445
High Courts11 Apr 2003Allowed
K. Ibopishak Singh Vs State of Manipur and Others
Gauhati High Court · (2004) 1 GLR 581
Central Civil Services (Pension) Rules, 1972 — Rule 2, 48Constitution of India, 1950 — Article 21, 309Police Act, 1861 — Section 46, 7, 9
High Courts11 Apr 2003Dismissed
Arwish Marak Vs State of Meghalaya and Others
Gauhati High Court · (2004) 1 CTLJ 467 : (2004) 1 GLR 384 : (2004) 1 GLT 12
Constitution of India, 1950 — Article 226
High Courts11 Apr 2003Allowed
Satyam Steels and Alloys Pvt. Ltd. Vs Union of India (UOI)
Gauhati High Court · (2005) 182 ELT 441 : (2004) 1 GLT 59
Central Excises and Salt Act, 1944 — Section 35, 35B, 5
High Courts11 Apr 2003
Abdul Khalek Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 661
Assam Executive Business Rules, 1968 — Rule 11, 12Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 21
High Courts11 Apr 2003
Lakheswar Barua Vs State of Assam
Gauhati High Court · (2003) 3 GLR 458
Penal Code, 1860 (IPC) — Section 304
High Courts10 Apr 2003
Subhas Chandra Sharma Vs State of Assam
Gauhati High Court · (2004) 2 GLR 435 : (2003) 2 GLT 567
Penal Code, 1860 (IPC) — Section 120B, 468, 477A
High Courts10 Apr 2003Dismissed
Col. (Retd.) Jasbir Singh Virk Vs Kishore Kr. Bhattacharjee
Gauhati High Court · (2003) 3 GLR 18 : (2003) 3 GLT 256
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Apr 2003Dismissed
Bina Dey and Others Vs Pratibha Dey (Baidya)
Gauhati High Court · (2003) CriLJ 3618 : (2004) 1 DMC 725 : (2003) 3 GLR 16 : (2003) 3 GLT 659
Criminal Procedure Code, 1973 (CrPC) — Section 181Penal Code, 1860 (IPC) — Section 498A
High Courts10 Apr 2003Dismissed
Tapash Ranjan Bhattacharjee Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 173
High Courts10 Apr 2003
Md. Matin Ali Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 274
High Courts10 Apr 2003
Matiur Rahman Vs Mustt. Achia Khatoon and Others
Gauhati High Court · (2003) 3 GLT 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97
High Courts09 Apr 2003
Rup Ram Nath and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 378