High Courts02 Jun 2003
Nanu Devi (Balmiki) Vs Food Corporation of India and Others
Gauhati High Court · (2003) 3 GLR 432
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 845 of 1,245
High Courts02 Jun 2003Allowed
Dhirendra Purkayastha Vs Subhashini Purkayastha
Gauhati High Court · (2005) 1 GLR 357
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 May 2003Dismissed
Rajmohan Das Vs Charai Bahi Co-op Society Ltd. and Another
Gauhati High Court · (2004) 1 GLR 151
Carriers Act, 1865 — Section 10, 8, 9
High Courts30 May 2003Allowed
Hemam Bihari Singh Vs State of Manipur and Others
Gauhati High Court · (2003) 2 GLR 671 : (2004) 1 GLT 1
Constitution of India, 1950 — Article 311
High Courts30 May 2003Allowed
Monabari Tea Co. Ltd. Vs On the Death of Amar Bahadur Khowas, his Legal Heir
Gauhati High Court · (2004) 1 GLR 156
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 May 2003
National Insurance Co. Ltd. and Another Vs Sukla Debnath and Others
Gauhati High Court · (2004) 1 GLT 497
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 140(3), 145(4), 145(5), 146
High Courts30 May 2003Allowed
Abdul kasem L.Rs. of Mustt. Basiram Bewa and Others Vs Asmat Ali @ Hasmat Ali and Others
Gauhati High Court · (2004) GLT 439 Supp
Limitation Act, 1963 — Article 65, 27
High Courts29 May 2003
Rajib Parasar Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 345
Assam Requisition and Control of Vehicles Act, 1968 — Section 3, 4, 5
High Courts29 May 2003Allowed
Manoj Kumar Choraria Vs Commissioner of Taxes and Others
Gauhati High Court · (2004) 138 STC 457
Assam General Sales Tax Act, 1993 — Section 53
High Courts28 May 2003
Khargeswar Nath Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLR 518
Armed Forces (Special Powers) Act, 1958 — Section 5
High Courts27 May 2003Dismissed
Ismail Hussain Vs Tosta Mohan Sarkar and Others
Gauhati High Court · (2004) 1 GLR 213
Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 9(2)
High Courts27 May 2003Dismissed
Ashok Paper Mills Ltd. Vs Sanghi Textiles Ltd. and Others
Gauhati High Court · AIR 2004 Guw 162 : (2004) 1 GLR 541 : (2003) 3 GLT 26
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 18 Rule 4, Order 18 Rule 5
High Courts27 May 2003
Manik Ratan Business Pvt. Ltd. Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 2 ARBLR 450
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts27 May 2003Dismissed
Aloke Goswami Vs Shuamal Kumar Bose
Gauhati High Court · (2003) 3 GLR 21
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 May 2003
Pu. C. Thangmura Vs Pu. F. Vanlalthlana
Gauhati High Court · (2004) CriLJ 164 : (2003) 3 GLR 22
High Courts26 May 2003Allowed
All Assam Fishery Officials Technical Association Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 421
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Article 3Constitution of India, 1950 — Article 14
High Courts23 May 2003
Krishna Deka Vs Bichitra Deka @ Lahkar
Gauhati High Court · (2004) 2 DMC 28 : (2003) 3 GLR 278 : (2004) 1 GLT 471
Penal Code, 1860 (IPC) — Section 406
High Courts23 May 2003Dismissed
Baharul Islam Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 482
High Courts23 May 2003Dismissed
Randhir Nath and Others Vs State of Assam and Others
Gauhati High Court · (2004) GLT 819 Supp
Assam Judicial Service Rules, 1967 — Rule 5(4)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 6(1)Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 5, 5(2)
High Courts22 May 2003
Commissioner of Income Tax Vs India Carbon Ltd.
Gauhati High Court · (2003) 262 ITR 327 : (2003) 132 STC 295
Income Tax Act, 1961 — Section 43B