High Courts16 Jun 2003
Kamala Dasi @ Devi Vs State of Assam
Gauhati High Court · (2005) CriLJ 234 : (2003) 3 GLR 616
Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 844 of 1,245
High Courts16 Jun 2003Dismissed
Rohini Mandal Vs State of Assam
Gauhati High Court · (2004) 1 GLR 256
Penal Code, 1860 (IPC) — Section 304
High Courts16 Jun 2003
Dr. Bhusan Chandra Roy Medhi Vs Dr. Hemanta Kumar Mahanta
Gauhati High Court · (2004) 1 GLR 479 : (2003) 2 GLT 584
High Courts15 Jun 2003Dismissed
Nilotpal Das Vs State of Assam and Others
Gauhati High Court · (2005) GLT 404 Supp
Assam Excise Act, 1910 — Section 15, 16, 3(14), 3(3)Assam Excise Rules, 1945 — Rule 53, 57, 91, 92, 93Constitution of India, 1950 — Article 14
High Courts13 Jun 2003Allowed
Laishram Amujao Singh Vs State of Manipur and Others
Gauhati High Court · (2004) 3 GLR 561
High Courts12 Jun 2003Dismissed
Aminul Hoque Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 434 : (2003) 3 GLT 611
Assam Aided Colleges Employees Rules, 1960 — Rule 4Assam Education Department Selection Rules, 1981 — Rule 10, 11
High Courts10 Jun 2003
Industrial Credit and Investment Corporation of India Ltd. Vs Financial and Management Services Ltd.
Gauhati High Court · (2003) 3 GLR 429
Arbitration and Conciliation Act, 1996 — Section 9
High Courts09 Jun 2003Dismissed
Howoto Sema Vs State of Nagaland and Others
Gauhati High Court · (2004) GLT 417 Supp
Constitution of India, 1950 — Article 14, 16(1)Nagaland State Transport Service (Amendment) Rules, 1991 — Rule 15
High Courts09 Jun 2003
Ilalaya Konger Vs Assam Agricultural University and Others
Gauhati High Court · (2004) 1 GLR 470 : (2003) 2 GLT 586
High Courts09 Jun 2003Dismissed
Lokheswar Likhok and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 2 GLT 366
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115, 151Constitution of India, 1950 — Article 226, 227, 228
High Courts06 Jun 2003Allowed
Nowrangroy Metals Pvt. Ltd. Vs Joint Commissioner of Income Tax (Assessment)
Gauhati High Court · (2003) 184 CTR 260 : (2004) 1 GLR 355 : (2005) GLT 701 Supp : (2003) 262 ITR 231
Income Tax Act, 1961 — Section 32, 43(3)
High Courts05 Jun 2003Dismissed
Governing Body of Kalaguru Bishnu Rabha College and Another Vs Madhabi Boruah (Borah) and Others
Gauhati High Court · (2005) 1 GLR 579 : (2003) 2 GLT 459
Assam Junior College Education (Provincialisation) Act, 1996 — Section 2, 3
High Courts05 Jun 2003Dismissed
Gurdino Jiwatram Kukreja and Others Vs The Eastern Mining and Allied Industries Ltd.
Gauhati High Court · (2003) 3 BC 291 : (2005) 58 SCL 262
Companies Act, 1956 — Section 113, 433, 434, 434(1), 439Limitation Act, 1963 — Article 24, 47
High Courts05 Jun 2003
National Insurance Company Ltd. Vs Atowar Hussain and Another
Gauhati High Court · (2003) 2 ACC 744
Employees Compensation Act, 1923 — Section 30, 4
High Courts05 Jun 2003Dismissed
A. Inbam(Constable) Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 2 GLT 610
Army Rules, 1954 — Rule 22, 23, 24, 25Border Security Force Act, 1968 — Section 106, 117(2), 141, 16, 2Border Security Force Rules, 1969 — Rule 40, 45, 45(1), 45(2), 45A
High Courts04 Jun 2003
Atul Borah Vs United Bank of India and Others
Gauhati High Court · (2005) 1 GLR 294 : (2003) 3 GLT 376 : (2004) 2 LLJ 99
High Courts04 Jun 2003
Mala Chaliha Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 360
High Courts04 Jun 2003Allowed
Karha Fishery Samabai Samity Ltd. Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 426
High Courts04 Jun 2003Allowed
State of Assam and Others Vs Subrata Kar and Others
Gauhati High Court · (2003) 3 GLR 507
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)
High Courts02 Jun 2003
Dibakar Hazarika Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 648
Assam Fisheries Rules, 1953 — Rule 13, 13(1), 2, 5, 8Constitution of India, 1950 — Article 15(1), 15(4), 226