High Courts15 Jul 2003Dismissed
R.A. Shukla Vs Oil and Natural Gas Commission and Others
Gauhati High Court · (2003) 3 GLR 704 : (2004) 1 GLT 113
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 842 of 1,245
High Courts15 Jul 2003Dismissed
Bolin Chetia Vs Jogadish Bhuyan and Others
Gauhati High Court · (2006) 1 GLR 673 : (2005) GLT 490 Supp
Conduct of Elections Rules, 1961 — Rule 1, 94ARepresentation of the People Act, 1951 — Section 100(1), 81, 83, 98
High Courts14 Jul 2003Dismissed
Shyamali Haldar Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 165
High Courts10 Jul 2003Dismissed
M. Tali Longchar Vs State of Nagaland and Others
Gauhati High Court · (2004) GLT 605 Supp
Nagaland Excise Service (Amendment) Rules, 1977 — Rule 15, 18
High Courts10 Jul 2003Dismissed
Archana Paul Vs State of Tripura and Others
Gauhati High Court · (2005) ACJ 158 : AIR 2004 Guw 7 : (2003) 3 GLR 675
Constitution of India, 1950 — Article 226
High Courts10 Jul 2003
Lalhmingthanga Vs State of Mizoram and Others
Gauhati High Court · (2004) 3 GLR 419
Constitution of India, 1950 — Article 14, 16, 21, 226, 227
High Courts10 Jul 2003Dismissed
T.A. Rongmei and Another Vs State of Nagaland and Others
Gauhati High Court · (2003) 3 GLT 232
Constitution of India, 1950 — Article 341, 342, 366
High Courts07 Jul 2003
New India Assurance Co. Ltd. Vs Shanti Stores
Gauhati High Court · (2004) 1 ACC 603
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 7
High Courts04 Jul 2003
B. Hmangaisanga Vs State of Mizoram and Others
Gauhati High Court · (2004) 2 GLR 276
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts27 Jun 2003
Dana Pertin Vs Okong Tabing
Gauhati High Court · (2003) 2 GLT 361
Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 46, 46(3)
High Courts27 Jun 2003Dismissed
Ramen Baruah Vs Presiding Officer, Labour Court of Assam and Another
Gauhati High Court · (2004) 1 GLR 282 : (2003) 2 GLT 549
Industrial Disputes Act, 1947 — Section 2
High Courts27 Jun 2003
Nabin Kumar Sarma Vs Life Insurance Corporation of India and Others
Gauhati High Court · (2003) 3 GLR 489
Constitution of India, 1950 — Article 311(2)Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 39, 7(2)
High Courts27 Jun 2003Dismissed
Midland Hospital and Research Centre (P) Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLR 260 : (2004) 2 LLJ 632
High Courts27 Jun 2003Dismissed
Lt. Col. Kameshwar Prasad Bodoni and Another Vs Oil and Natural Gas Corporation Ltd. and Others
Gauhati High Court · (2004) 1 GLR 278
High Courts27 Jun 2003Dismissed
Anna Mahanta and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 183
Constitution of India, 1950 — Article 226
High Courts26 Jun 2003
Herbertsons Ltd. and Another Vs Commissioner of Taxes and Others
Gauhati High Court · (2003) 3 GLR 214 : (2003) 132 STC 597
Assam General Sales Tax Act, 1993 — Section 2(30), 36(1)Assam General Sales Tax Rules, 1993 — Rule 12, 4
High Courts26 Jun 2003
Sahidur Rahaman and Another Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2003) 2 GLT 704
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313HPC Conduct, Discipline and Appeal Rules — Rule 23, 25
High Courts26 Jun 2003
Pradip Kumar Sarawgi and Sons (HUF) Vs Commissioner of Taxes and Others
Gauhati High Court · (2003) 3 GLR 225 : (2004) 137 STC 318
Assam General Sales Tax Act, 1993 — Section 46(5), 46(7)Central Sales Tax Act, 1956 — Section 7(24), 7(3A)
High Courts26 Jun 2003
Gokul Mohan Hazarika Vs State of Assam
Gauhati High Court · (2003) 3 GLJ 382 : (2003) 2 GLT 657
Assam Civil Services (Class-I) Rules, 1960 — Rule 19, 19
High Courts26 Jun 2003Dismissed
Nalinakhya Chakrabarty Vs Bandhani Chakrabarty
Gauhati High Court · (2004) 2 DMC 103 : (2004) 1 GLR 293
Hindu Marriage Act, 1955 — Section 13(1)