High Courts18 Jul 2003
Sumermal Baid Vs State of Assam
Gauhati High Court · (2003) 3 GLR 605
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 841 of 1,245
High Courts18 Jul 2003
Asom Kumar Das Vs Nilima Rajbongshi
Gauhati High Court · (2004) 1 GLR 142
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Jul 2003Dismissed
Hari Shah and Others Vs Jagabandhu Paul and Others
Gauhati High Court · (2003) 3 GLR 696
Assam Urban Areas Rent Control Act, 1972 — Section 5(1)
High Courts18 Jul 2003Allowed
Nekara Nekeri Min Samabaya Samiti Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2004) GLT 109 Supp
Assam Fisheries Rules, 1953 — Rule 12Constitution of India, 1950 — Article 226, 39General Clauses Act, 1897 — Section 13
High Courts17 Jul 2003Dismissed
Tajuddin Barbhuiyan and Another Vs State of Assam
Gauhati High Court · (2004) 1 GLR 306 : (2004) 3 GLT 97
Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2003
Jootsna Bhadra and Others Vs Jatin Kar
Gauhati High Court · (2003) 3 GLR 548 : (2005) GLT 44 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts17 Jul 2003
Pranab Kumar Baidya and Others Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 439
High Courts17 Jul 2003Allowed
Commissioner of Income Tax Vs George Williamson (Assam) Ltd.
Gauhati High Court · (2004) 186 CTR 779 : (2004) 1 GLR 409 : (2003) 263 ITR 530 : (2004) 134 TAXMAN 706
Companies (Profits) Surtax Rules, 1964 — Rule 1, 2Companies Act, 1956 — Section 391, 392, 393, 394
High Courts17 Jul 2003
State of Assam and Another Vs Jitu Pegu and Others
Gauhati High Court · (2004) 3 GLT 383
Criminal Procedure Code, 1973 (CrPC) — Section 163, 164, 164(2), 164(4), 235(2)Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 354(3), 365
High Courts17 Jul 2003Dismissed
Commissioner of Income Tax Vs Bhagwati Prasad Bajoria (HUF)
Gauhati High Court · (2003) 183 CTR 484
Income Tax Act, 1961 — Section 269SS, 271D, 273B
High Courts17 Jul 2003
Bhaba Kalita Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLR 137
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003
Md. Mahibul Hoque and Another Vs State of Assam
Gauhati High Court · (2003) 3 GLR 633
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Jul 2003
State of Assam Vs Jitu Pegu and Another
Gauhati High Court · (2005) 2 GLR 541
Criminal Procedure Code, 1973 (CrPC) — Section 163, 164, 164(2), 164(4), 235(2)Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 354(3), 365
High Courts17 Jul 2003Dismissed
Principal-Cum-Secretary, B. Barooah College Vs Utpal Choudhury and Others
Gauhati High Court · (2003) 2 GLT 723
Assam Aided College Management Rules, 1976 — Rule 19Assam Education Department Selection Rules, 1981 — Rule 10, 3
High Courts16 Jul 2003
Eveready Industries (India) Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 230
Assam Agricultural Income Tax Act, 1939 — Section 47A
High Courts16 Jul 2003Allowed
Munindra Nath Mahanta and Another Vs Niru Mahanta
Gauhati High Court · (2003) 3 GLR 645
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Jul 2003
Assam Vegetable and Oil Products Ltd. Vs Assam Industrial Development Corporation Ltd.
Gauhati High Court · (2004) 1 GLR 72
Constitution of India, 1950 — Article 226
High Courts16 Jul 2003
George Williamson (Assam) Ltd. Vs State of Assam and Others
Gauhati High Court · (2003) 263 ITR 451
Assam Agricultural Income Tax Act, 1939 — Section 47A
High Courts16 Jul 2003Allowed
General Manager, N.F. Railway and Others Vs Nasim Khan
Gauhati High Court · (2003) 3 ARBLR 572 : (2003) 2 GLT 390
Arbitration Act, 1940 — Section 20(3), 8(2)
High Courts15 Jul 2003
Zakir Hussain and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 31
Assam Panchayat Act, 1994 — Section 109(6)