High Courts11 Jan 2007Allowed
Upendra Nath Das Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 41
Assam Administrative Tribunal Act, 1977 — Section 4(2), 5
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 713 of 1,245
High Courts11 Jan 2007Allowed
Biswapati Pal and Others Vs State of Tripura and Others
Gauhati High Court · (2008) GLT 48 Supp
Tripura State Civil Services (Revised Pay) (Amendment) Rules, 1999 — Rule 2
High Courts11 Jan 2007Allowed
Subal Kumar Dey Vs State of Tripura
Gauhati High Court · (2007) CriLJ 1195 : (2009) 1 GLR 265 : (2007) 2 GLT 798
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 161, 397, 482Penal Code, 1860 (IPC) — Section 120B, 153, 153A, 501, 505
High Courts11 Jan 2007
Raj Kumar Choudhury Vs State of Tripura
Gauhati High Court · (2007) CriLJ 1186 : (2007) 2 GLT 415
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 34, 448
High Courts11 Jan 2007Dismissed
Biswapriya Bhuiya Vs Jhumi Bank
Gauhati High Court · (2007) 2 DMC 631 : (2007) 2 GLT 364
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 2007Dismissed
Biswapriya Bhuiya Vs Jhumi Banik
Gauhati High Court · (2007) 2 DMC 631
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 2007Allowed
Nagen Baruah Vs Assam State Transport Corpn. and Others
Gauhati High Court · (2007) 2 GLT 226
Penal Code, 1860 (IPC) — Section 279, 304
High Courts11 Jan 2007
Nibaran Chandra Das Vs State of Tripura and Another
Gauhati High Court · (2007) 2 GLT 376
High Courts11 Jan 2007
New India Assurance Co. Ltd. Vs Madan Sahu and Another
Gauhati High Court · (2009) ACJ 813
Workmens Compensation Act, 1923 — Section 30, 4
High Courts10 Jan 2007Allowed
Bipul Kumar Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 51
Constitution of India, 1950 — Article 235
High Courts09 Jan 2007Dismissed
Dewan Ram Boro Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 485
High Courts09 Jan 2007Dismissed
N. Malla (Prof.) and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLR 534 : (2007) 2 GLT 246
Constitution of India, 1950 — Article 226
High Courts09 Jan 2007Allowed
Smt. Bandana Gogoi Vs Commissioner of Income Tax and Another
Gauhati High Court · (2007) 209 CTR 31 : (2007) 289 ITR 28
Income Tax Act, 1961 — Section 132, 132A, 139, 142, 143
High Courts09 Jan 2007
Management of Food Corpn. of india Vs Central Govt. Industrial Tribunal and Another
Gauhati High Court · (2007) 115 FLR 102 : (2007) 2 GLT 789
Constitution of India, 1950 — Article 38, 39, 43, 43AIndustrial Disputes Act, 1947 — Section 10, 2, 25, 25B, 25F
High Courts09 Jan 2007Dismissed
Commissioner of Income Tax Vs Shyamal Bhattacharjee
Gauhati High Court · (2007) 211 CTR 520 : (2007) 290 ITR 178
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 143, 144, 153Limitation Act, 1963 — Section 5
High Courts09 Jan 2007Dismissed
Sahab Uddin Ahmed Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLR 669 : (2007) 2 GLT 769
Constitution of India, 1950 — Article 243C
High Courts08 Jan 2007Dismissed
Sheo Balak Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLR 396 : (2007) 1 GLT 943
Constitution of India, 1950 — Article 226
High Courts08 Jan 2007
Nungshiton Begum and Others Vs United India Insurance Co. Ltd. and Others
Gauhati High Court · (2007) 3 GLR 923 : (2007) 2 GLT 155
Constitution of India, 1950 — Article 226Employees Compensation Act, 1923 — Section 4Insurance Act, 1938 — Section 64U
High Courts08 Jan 2007Allowed
National Insurance Co. Ltd. Vs Mintu Debnath and Others
Gauhati High Court · (2007) 2 GLT 490
Civil Procedure Code, 1908 (CPC) — Section 114, 151Motor Vehicles Act, 1988 — Section 147, 149, 166, 173, 174
High Courts05 Jan 2007Dismissed
Runu Das Vs Oriental Insurance Co. and Others
Gauhati High Court · (2007) 2 GLR 635 : (2008) 1 GLT 966
Constitution of India, 1950 — Article 226