High Courts17 Jan 2007Dismissed
State of Tripura Vs Chanu Das @ Chan Mohan Das and Others
Gauhati High Court · (2007) 1 GLT 761
Penal Code, 1860 (IPC) — Section 114, 120B, 302, 34
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 712 of 1,245
High Courts16 Jan 2007Dismissed
Dishinang Golmei and Others Vs State of Manipur and Others
Gauhati High Court · (2007) 2 GLT 556
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts16 Jan 2007Dismissed
Mira Roy and Others Vs State of Tripura and Others
Gauhati High Court · (2007) 113 FLR 906 : (2009) 4 GLR 675 : (2007) 1 GLT 1015
High Courts16 Jan 2007Dismissed
Rupendra Shil Vs State of Tripura and Others
Gauhati High Court · (2007) 2 GLR 606 : (2007) 2 GLT 102
High Courts16 Jan 2007Dismissed
Amar Chandra Deb Vs Anjali Deb
Gauhati High Court · (2007) 2 GLT 104
Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 5
High Courts12 Jan 2007
Rupam Kumar Borthakur and Another Vs Indian Oil Corporation Limited and Others
Gauhati High Court · (2008) GLT 746 Supp
High Courts12 Jan 2007
New India Assurance Co. Ltd. Vs Lalthangveli and Others
Gauhati High Court · (2009) ACJ 299
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts12 Jan 2007
New India Assurance Co. Ltd. Vs Kawllian Thanga and Another
Gauhati High Court · (2007) 3 GLT 444
Motor Vehicles Act, 1988 — Section 163A, 170
High Courts12 Jan 2007Dismissed
Ramen Baruah Vs Presiding Officer, Labour Court and Others
Gauhati High Court · (2007) 2 GLT 78 : (2007) 3 LLJ 904
Industrial Disputes Act, 1947 — Section 2
High Courts12 Jan 2007Allowed
National Insurance Company Ltd. Vs Mintu Debnath and Another
Gauhati High Court · (2009) ACJ 1643 : (2007) 2 GLR 775
Civil Procedure Code, 1908 (CPC) — Section 114, 151Motor Vehicles Act, 1988 — Section 147, 149, 166, 173, 174
High Courts12 Jan 2007Allowed
Director General of Police and Others Vs B. Barnalata Devi and Others
Gauhati High Court · (2007) 2 GLR 320 : (2007) 2 GLT 567
Constitution of India, 1950 — Article 14, 15, 16, 226, 309
High Courts12 Jan 2007Dismissed
Nagen Hazarika (deceased) through LRs. Vs Smt. Manorama Sharma
Gauhati High Court · AIR 2007 Guw 62
Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts12 Jan 2007Allowed
Food Corporation of India and Others Vs B. Purbanchal Road Services and Another
Gauhati High Court · (2007) 1 GLT 766
High Courts12 Jan 2007Dismissed
On The Death of Nagen Hazarika His L/R Kanchan Hazarika and Others Vs Monorama Sharma
Gauhati High Court · (2007) 2 GLR 403
Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts12 Jan 2007
National Insurance Co. Ltd. Vs C. Tluanglinga and Others
Gauhati High Court · (2008) ACJ 2245 : (2007) 1 GLT 768
High Courts12 Jan 2007
United India Insurance Co. Ltd. Vs H.C. Khono and Another
Gauhati High Court · (2009) 4 GLR 633 : (2007) 1 GLT 770
Motor Vehicles Act, 1988 — Section 163A, 170
High Courts12 Jan 2007Dismissed
Union of India (UOI) and Others Vs V.L. Rawna and Others
Gauhati High Court · (2007) 1 GLT 742
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts12 Jan 2007Allowed
North East Gases Pvt. Ltd. and Another Vs State of Assan and Others
Gauhati High Court · (2007) 2 GLT 341
Constitution of India, 1950 — Article 366
High Courts12 Jan 2007Dismissed
Chandrapur Thana Bazar Committee and Others Vs Haren Saikia and Another
Gauhati High Court · (2007) 3 GLR 880
Constitution of India, 1950 — Article 226
High Courts11 Jan 2007Dismissed
Bindhya Agency Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLT 163
Penal Code, 1860 (IPC) — Section 409, 420, 468