High Courts19 Jan 2007Allowed
Subarna Tamuli (SMTI) Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 455
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 711 of 1,245
High Courts19 Jan 2007Dismissed
Phuljhari Devi and Another Vs State of Assam
Gauhati High Court · (2007) 1 GLT 710
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 18Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2
High Courts19 Jan 2007
P.C. Molla Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLR 785 : (2007) 2 GLT 208
Central Reserve Police Force Act, 1949 — Section 11Constitution of India, 1950 — Article 226, 311
High Courts19 Jan 2007Allowed
Mulin Sarma Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 634
Penal Code, 1860 (IPC) — Section 323, 34, 384, 409, 506
High Courts19 Jan 2007Allowed
Heritage Engineer and Developers Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) CriLJ 1464 : (2007) 1 GLT 725
Criminal Procedure Code, 1973 (CrPC) — Section 133, 144, 145Penal Code, 1860 (IPC) — Section 143, 144, 323, 381, 406
High Courts19 Jan 2007Dismissed
Sufur Ali Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 232 : (2007) 10 VST 499
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226
High Courts19 Jan 2007Allowed
Chandradhar Das Vs Assam Backward Classes Commission and Others
Gauhati High Court · (2007) 2 GLR 488 : (2007) 2 GLT 813
Constitution of India, 1950 — Article 311
High Courts19 Jan 2007Allowed
Sujit Kumar Das Vs State of Assam and Others
Gauhati High Court · (2007) CriLJ 2700 : (2007) 2 GLT 214
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 144, 145Penal Code, 1860 (IPC) — Section 34, 380, 427, 451
High Courts19 Jan 2007Dismissed
Hills Trade Agencies and Another Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2009) 4 GLR 540 : (2008) 11 VST 935
Assam General Sales Tax Act, 1993 — Section 27
High Courts19 Jan 2007Allowed
Sadhan Baidy and Others Vs State of Tripura
Gauhati High Court · (2007) 2 GLR 710 : (2007) 1 GLT 749
Electricity Act, 1910 — Section 39, 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 378, 379
High Courts19 Jan 2007Allowed
Moccha Joynab Begum Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 948
High Courts19 Jan 2007Dismissed
Jorjia Sultana and Another Vs Tripti Bordoloi and Others
Gauhati High Court · (2007) 2 GLT 137
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts18 Jan 2007Dismissed
State of Tripura Vs Santi Kumar Deb
Gauhati High Court · (2007) 2 GLT 979
High Courts18 Jan 2007Dismissed
Tarapada Bhattacharjee Vs Coal India Ltd.
Gauhati High Court · (2011) 1 GLR 619 : (2008) 1 GLT 604
Coal Mines (Nationalisation) Act, 1973 — Section 17, 18, 2, 3, 4
High Courts18 Jan 2007Allowed
Joginder Paul Bagga Vs Premi Devi
Gauhati High Court · (2007) 2 DMC 403 : (2007) 2 GLT 188
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 482Hindu Marriage Act, 1955 — Section 5
High Courts17 Jan 2007Allowed
Aktar Ali Vs State of Assam
Gauhati High Court · (2009) 1 GLR 257 : (2008) 1 GLT 1055
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 302
High Courts17 Jan 2007Dismissed
New India Assurance Co. Ltd. Vs Lalbiaktluanga and Another
Gauhati High Court · (2007) 2 GLT 413
Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts17 Jan 2007Dismissed
Nanto Ranjan Roy Vs State of Tripura and Another
Gauhati High Court · (2007) 2 GLR 611 : (2007) 1 GLT 764
Arbitration Act, 1940 — Section 30, 33
High Courts17 Jan 2007Dismissed
Narayan Chakraborty Vs Swapan Debnath and Another
Gauhati High Court · (2009) ACJ 807 : (2007) 1 GLT 735
Employees Compensation Act, 1923 — Section 25, 30, 4
High Courts17 Jan 2007Dismissed
State of Mizoram Vs Lalzarliana
Gauhati High Court · (2007) 2 GLT 764
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 376(1)