High Courts04 Jan 2007
State of Manipur and Others Vs Hidangmanym Brajamani Sharma
Gauhati High Court · (2009) 4 GLT 72
Constitution of India, 1950 — Article 14, 16, 162, 167, 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 714 of 1,245
High Courts04 Jan 2007Allowed
Golden Menthol Export Pvt. Limited Vs Sheba Wheels (P) Ltd.
Gauhati High Court · (2007) 2 GLT 47
COMPANIES ACT, 1956 — Section 433, 434, 439Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Jan 2007Dismissed
Ashutosh Das Vs State of Tripura
Gauhati High Court · (2007) CriLJ 1315 : (2007) 2 GLT 446
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 346, 366, 375, 376
High Courts04 Jan 2007Allowed
Tripura Gramin Bank Vs Laxmi Nag and Others
Gauhati High Court · (2007) 2 GLR 645 : (2007) 1 GLT 846
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts04 Jan 2007
Purnya Kala Devi Vs State of Assam and Others
Gauhati High Court · (2008) ACJ 1565 : (2007) 3 GLR 932
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 147, 165, 168, 2
High Courts04 Jan 2007
Smt. Lili Bora Vs Smt. Nishi Rani Hazarika and Others
Gauhati High Court · (2008) ACJ 2003 : AIR 2007 Guw 65 : (2007) 2 GLR 612 : (2007) 3 TAC 707
Motor Vehicles Act, 1988 — Section 147, 163A, 165, 166, 168
High Courts03 Jan 2007
Usmanali and Ors. Vs Pratap Ch.Bora
Gauhati High Court · (2007) 2 GLT 503
Limitation Act, 1963 — Article 64, 64, 65, 65
High Courts03 Jan 2007
Smt. Mamoni Choudhury and Another Vs Pradip Kr. Choudhury and Others
Gauhati High Court · AIR 2007 Guw 135
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Jan 2007
Aikan Medhi and Others Vs Phula Balak Medhi and Others
Gauhati High Court · (2008) GLT 145 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 145Negotiable Instruments Act, 1881 (NI) — Section 11, 118, 13Penal Code, 1860 (IPC) — Section 188, 324, 34
High Courts02 Jan 2007Dismissed
Tata Elxsi (India) Ltd. and Others Vs Viswanath Goenka
Gauhati High Court · (2007) CriLJ 1696 : (2007) 3 GLT 666
COMPANIES ACT, 1956 — Section 73Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 205, 482
High Courts02 Jan 2007Allowed
Jagannath Pegu Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 389
Constitution of India, 1950 — Article 309
High Courts02 Jan 2007Dismissed
Md. Jakir Ali Vs The State of Assam
Gauhati High Court · (2007) CriLJ 1615 : (2007) 3 GLT 497
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 145, 375, 376, 415, 417
High Courts02 Jan 2007
Hasi Mohan Barman and Another Vs State of Assam
Gauhati High Court · (2007) 2 GLT 98
Criminal Procedure Code, 1973 (CrPC) — Section 462Penal Code, 1860 (IPC) — Section 313, 34
High Courts01 Jan 2007
Brahmacharimayum Ibeyaima Vs State of Manipur
Gauhati High Court · (2007) 2 GLT 130
High Courts01 Jan 2007Dismissed
Brahmacharimayum Ibeyaima Vs State of Manipur and Others
Gauhati High Court · (2007) 2 GLT 130
Constitution of India, 1950 — Article 14, 16
High Courts22 Dec 2006
State/CBI (SPE) Vs Subrate Bhattacharjee and Another
Gauhati High Court · (2007) 2 GLR 479
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts22 Dec 2006
Nandita Das Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLR 434 : (2006) GLT 313 Supp
High Courts22 Dec 2006Dismissed
National Plywood Industries Ltd. and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 584
Central Excises and Salt Act, 1944 — Section 11Constitution of India, 1950 — Article 226
High Courts21 Dec 2006
Usha Mandal and Others (SMTI) Vs Gita Das (SMTI) and Others
Gauhati High Court · (2007) 2 GLT 146
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts21 Dec 2006Dismissed
Rajesh Kumar Agarwal Vs Yan Tikhok and Others
Gauhati High Court · (2007) 1 GLT 643
Specific Relief Act, 1963 — Section 14