High Courts19 Feb 2008Allowed
Mainul Haque Vs State of Assam
Gauhati High Court · (2009) 2 GLR 735 : (2008) 1 GLT 916
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 375, 376, 493, 90
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 673 of 1,245
High Courts19 Feb 2008Allowed
Prachi Bread Bakers Pvt. Ltd. and Another Vs Shree Maa Enterprise and Another
Gauhati High Court · (2008) 2 GLT 356
Criminal Procedure Code, 1973 (CrPC) — Section 200, 205, 482Penal Code, 1860 (IPC) — Section 272, 273, 406, 418, 420
High Courts18 Feb 2008
Dilip Baruah and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2008) 4 GLR 540
Assam Vector Borne Disease Control Programme Workers Service Order, 2006 — Rule 6, 6
High Courts15 Feb 2008Allowed
Bloshing Lamurong Vs Megha Assam Coal Mines Ltd. and Another
Gauhati High Court · (2009) ACJ 68 : (2009) 2 GLT 713
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts15 Feb 2008
Ayub Hussain Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 GLT 998 : (2008) 1 GLT 1004
Constitution of India, 1950 — Article 124, 217, 56, 67, 90Penal Code, 1860 (IPC) — Section 380
High Courts15 Feb 2008
Syed Nabab Hussain and Others Vs Alkas Ali and Others
Gauhati High Court · (2008) 4 GLT 697
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts15 Feb 2008
Krishna Chandra Das Vs State of Tripura and Another
Gauhati High Court · (2008) 2 GLT 485
Constitution of India, 1950 — Article 23
High Courts15 Feb 2008
Sharf Raj Khan Ex. No. 910490073 Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 GLT 756
Central Reserve Police Force Act, 1949 — Section 11, 2Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts15 Feb 2008Allowed
Hriday Basumatary and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 3 GLT 331
High Courts15 Feb 2008Dismissed
Hussain Ali Khandakar Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 415
Constitution of India, 1950 — Article 14, 16
High Courts15 Feb 2008
Mira Rani Sarkar Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 914
Constitution of India, 1950 — Article 141
High Courts14 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs L. Hekuvi Sumi and Others
Gauhati High Court · (2009) ACJ 2824
Motor Vehicles Act, 1988 — Section 149, 170
High Courts14 Feb 2008Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs L. Hekuvi Sumi and Others
Gauhati High Court · (2008) 2 GLT 810
Motor Vehicles Act, 1988 — Section 149, 170
High Courts14 Feb 2008Dismissed
Manipur Pensioners Welfare Union Vs Accountant General (A and F) and Another
Gauhati High Court · (2008) 2 GLT 442
Constitution of India, 1950 — Article 309, 311
High Courts14 Feb 2008Allowed
Kajal Kumar Banik Vs State Bank of India and Others
Gauhati High Court · (2009) 1 GLR 644
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 33C(2), 7Penal Code, 1860 (IPC) — Section 34, 379, 500
High Courts14 Feb 2008Dismissed
Rajeev Goswami Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 500
Constitution of India, 1950 — Article 31C, 38, 46
High Courts14 Feb 2008
Bhabendra Choudhury Vs State of Assam and Ors.
Gauhati High Court · (2008) 3 GLR 514
Assam Municipal Act, 1956 — Section 152, 152Constitution of India, 1950 — Article 226, 226
High Courts14 Feb 2008Allowed
Nazrul Islam Vs State of Assam
Gauhati High Court · (2008) CriLJ 3374 : (2008) 1 GLT 979
Constitution of India, 1950 — Article 229Criminal Procedure Code, 1973 (CrPC) — Section 61, 62, 63, 64, 65Penal Code, 1860 (IPC) — Section 143, 174, 302, 304, 323
High Courts14 Feb 2008Allowed
Manash Padma Bari Jinjiram Fishery Co-operative Society Ltd. Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLR 887
Assam Fisheries Rules, 1953 — Rule 12, 12(8)
High Courts14 Feb 2008Allowed
Registrar (I and E), Gauhati High Court and Chittaranjansarma Vs Amarjit Borgohain and Others
Gauhati High Court · (2008) 1 GLT 634
Contempt of Courts Act, 1971 — Section 2