High Courts14 Feb 2008Allowed
Manash Padmabari Jinjiram Fishery Co-Operative Society Ltd. Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 348
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 674 of 1,245
High Courts14 Feb 2008Allowed
Arun Ch. Upadhyay Vs Amarjit Borgohain and Others
Gauhati High Court · (2008) 1 GLT 858
Contempt of Courts Act, 1971 — Section 2
High Courts13 Feb 2008
Oriental Insurance Company Ltd. Vs Kitbokson War and Others
Gauhati High Court · (2008) ACJ 2847 : AIR 2008 Guw 77 : (2008) 2 GLT 496
Motor Vehicles Act, 1988 — Section 149, 163A, 166, 168
High Courts12 Feb 2008Dismissed
Karuna Nidhan Chakma Vs State of Tripura and Others
Gauhati High Court · (2008) 2 GLT 617
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 147, 329, 353, 395, 396
High Courts12 Feb 2008Dismissed
Dambarudher Das Vs Pabitra Mohan Das and Others
Gauhati High Court · (2009) 1 GLR 403
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3 , Order 32 Rule 7
High Courts12 Feb 2008
Karamat Ali Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 947
ILLEGAL MIGRANTS (DETERMINATION BY TRIBUNALS) ACT, 1983 — Section 3
High Courts12 Feb 2008Allowed
Raghubir Prasad Agarwal Vs Ravi Kumar Sureka and Another
Gauhati High Court · (2008) 4 GLT 654
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts11 Feb 2008Allowed
Karam Thamarjit Singh Vs Md. Allauddin Khan
Gauhati High Court · AIR 2008 Guw 68
Representation of the People Act, 1951 — Section 100, 101, 117, 118, 83
High Courts08 Feb 2008Allowed
Ikbal Hussain Saharia @ Iqbal Rahman Vs State of Assam
Gauhati High Court · (2010) 3 GLT 36
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374(2)Penal Code, 1860 (IPC) — Section 34, 366, 375, 376
High Courts08 Feb 2008Allowed
Rupjyoti Patangia and Others Vs State of Assam and Others
Gauhati High Court · (2008) GLT 725 Supp
Assam Municipal Act, 1956 — Section 28, 28(2), 33, 36, 41Assam Municipal Rules, 1956 — Rule 1Cinematograph Act, 1952 — Section 7
High Courts08 Feb 2008
Abala Devi Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLR 665 : (2008) 2 GLT 59
High Courts07 Feb 2008Allowed
Jawaharlal Das Vs State of Assam and Others
Gauhati High Court · (2008) 117 FLR 249 : (2008) 1 GLT 961
High Courts07 Feb 2008Allowed
Ahammad Ali Vs Ali Hussain and Others
Gauhati High Court · (2008) 4 GLT 358
Transfer of Property Act, 1882 — Section 52
High Courts07 Feb 2008Dismissed
Sadhan Chanda and Others Vs Jagadish Nath and Others
Gauhati High Court · (2009) 4 GLT 266
Transfer of Property Act, 1882 — Section 106
High Courts07 Feb 2008Dismissed
Usha Rajkhowa and Others Vs Paramount Industries and Others
Gauhati High Court · (2009) ACJ 1295 : (2008) 1 GLT 949
Motor Vehicles Act, 1988 — Section 147
High Courts07 Feb 2008Allowed
Ghiladhari Naduar Min S.S. Ltd. Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 525 : (2008) 3 GLT 689
Assam Co-operative Societies Act, 1949 — Section 2(p), 3, 32, 32(2), 32(3)
High Courts07 Feb 2008Allowed
Fazar Ali and Others Vs State of Assam
Gauhati High Court · (2008) GLT 502 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts07 Feb 2008
Diganta Mazumdar Vs State of Assam
Gauhati High Court · (2008) CriLJ 2856 : (2009) 3 GLR 371 : (2010) 1 GLT 731
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 342, 366, 376
High Courts06 Feb 2008
Aryabhatta Junior Science College and Another Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 854
Gauhati Metropolitan Development Authority Act, 1985 — Section 2(7)
High Courts06 Feb 2008Dismissed
Md. Halim Ali Vs State of Assam
Gauhati High Court · (2008) CriLJ 2329 : (2008) 2 GLT 544
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 326, 445, 448