High Courts06 Feb 2008Allowed
Y. Yeangpong Konyak and Others Vs State of Nagaland and Others
Gauhati High Court · (2008) 2 CTLJ 376 : (2008) 3 GLT 516 : (2008) 1 GLT 1071
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 675 of 1,245
High Courts06 Feb 2008Dismissed
Amrit Ranjan Goswami Vs Assam Financial Corporation and Others
Gauhati High Court · (2008) 1 GLT 944
State Financial Corporations Act, 1951 — Section 29, 31, 32Transfer of Property Act, 1882 — Section 69
High Courts06 Feb 2008
Bhabani Shankar Bagaria Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 341
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Feb 2008
Amiya Gohain Borah Vs United Bank of India and Others
Gauhati High Court · (2009) 1 GLR 756 : (2011) 1 GLT 660
United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Rule 7
High Courts06 Feb 2008
Rana Kumar Phukan Vs Union of India and ors.
Gauhati High Court · (2008) 4 GLR 294
High Courts06 Feb 2008Allowed
Hazrat Ali Vs State of Assam
Gauhati High Court · (2008) 2 GLT 165
Penal Code, 1860 (IPC) — Section 302, 34, 457
High Courts06 Feb 2008Dismissed
Khasi Student Union and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 3 GLT 324
High Courts06 Feb 2008
Anil Kumar Singha Vs Gauhati High Court and ors.
Gauhati High Court · (2008) 4 GLR 338
Constitution of India, 1950 — Article 226, 226Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 7II(iii), 7II(iii)
High Courts05 Feb 2008Allowed
Smt. Putuli Das Vs Dina Nath Talukdar
Gauhati High Court · AIR 2008 Guw 74 : (2008) 2 DMC 343 : (2009) 1 GLT 79
Hindu Marriage Act, 1955 — Section 11, 13, 5
High Courts05 Feb 2008Dismissed
State of Nagaland and Another Vs Smti. Berila
Gauhati High Court · (2008) 1 GLT 1061
High Courts05 Feb 2008Dismissed
Mutum Seityaban Singh Vs State of Manipur
Gauhati High Court · (2008) CriLJ 2263 : (2008) 1 GLT 737
Criminal Law (Amendment) Act, 2005 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 314, 386, 428Evidence Act, 1872 — Section 154, 24, 25, 26, 27
High Courts01 Feb 2008Allowed
Smt. Matilda Lyngdoh Vs State of Meghalaya
Gauhati High Court · (2009) 1 GLD 499
High Courts01 Feb 2008Dismissed
Jayanta Kumar Das Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 531
High Courts01 Feb 2008Dismissed
Dhruba Jyoti Tamuli and Others Vs State of Assam and Another
Gauhati High Court · (2009) 1 GLR 713
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1), 195(4), 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts01 Feb 2008Dismissed
Biplab Debnath Vs State of Tripura
Gauhati High Court · (2008) 2 DMC 269 : (2008) 1 GLT 893
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 300, 302, 34
High Courts01 Feb 2008Dismissed
Rekha Paul and Others Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2008) 1 GLT 591
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149, 166, 170, 173
High Courts01 Feb 2008
Hem Kanta Talukdar Vs Sunil Sutradhar and Others
Gauhati High Court · (2008) 2 GLT 216
Constitution of India, 1950 — Article 226, 227
High Courts01 Feb 2008
Dhrubajyoti Tamuli and Others Vs State of Assam and Another
Gauhati High Court · (2008) 2 GLT 378
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 340, 482, 91Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts01 Feb 2008
Manohari Das Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 97
Constitution of India, 1950 — Article 226
High Courts01 Feb 2008Dismissed
Nyishi Elite Society and Others Vs Tadup Tana Tara
Gauhati High Court · (2008) 4 GLT 618
Civil Procedure Code, 1908 (CPC) — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 9