High Courts04 Mar 2008
Union of India Vs Kuttichand & Sarojini and Ors.
Gauhati High Court · (2008) 4 GLR 381
Arbitration and Conciliation Act, 1996 — Section 36, 36
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 671 of 1,245
High Courts03 Mar 2008
In Re: The Government and Others
Gauhati High Court · AIR 2008 Guw 141 : (2008) 2 GLT 633 : (2008) 3 JCR 352
Constitution of India, 1950 — Article 21
High Courts03 Mar 2008
Govt.of Assam and Ors., etc Vs Xxxxxxx
Gauhati High Court · AIR 2008 Guw 141 : (2008) 4 GLR 273
Constitution of India, 1950 — Article 226, 226
High Courts29 Feb 2008Allowed
Ramesh Kumar Jain and Another Vs State of Tripura and Another
Gauhati High Court · (2008) 2 GLT 131
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420, 463, 464, 465, 468
High Courts29 Feb 2008
Indrajit Gogoi Vs Auto Sales and Services Station
Gauhati High Court · (2008) 3 GLR 440
Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 — Section 138, 142, 69
High Courts29 Feb 2008Dismissed
Gauhati University and Another Vs Punamdita Rai Baruah
Gauhati High Court · (2008) 3 GLT 139
High Courts29 Feb 2008Dismissed
Gopal Jhunjhunwala Vs Shuvra Teja Chaudhury and Another
Gauhati High Court · (2008) 1 GLT 1093
Criminal Procedure Code, 1973 (CrPC) — Section 241, 242, 311, 313, 397Penal Code, 1860 (IPC) — Section 406, 408, 420
High Courts29 Feb 2008Allowed
Uken Pegu and Another Vs Romesh Chandra Borah and Others
Gauhati High Court · (2008) 1 GLT 886
High Courts28 Feb 2008Dismissed
Jongong Taijong and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2011) 1 GLT 5
State of Arunachal Pradesh Act, 1986 — Section 37, 46
High Courts28 Feb 2008
Aribam Rajendra Sharma Vs D.V. Singh and Another
Gauhati High Court · (2008) 2 GLT 114
High Courts28 Feb 2008
Ainul Hoque @ Inul Hoque Vs State of Assam
Gauhati High Court · (2008) 2 GLT 235
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 375, 376, 511
High Courts28 Feb 2008
Gautam Saikia Vs Diganta Sarmah
Gauhati High Court · (2010) 2 BC 344 : (2009) 5 GLT 852
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 473, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts28 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Biman Prasad Barkakati and Others
Gauhati High Court · (2009) ACJ 974 : AIR 2009 Guw 7 : (2009) 1 GLR 230 : (2008) 2 GLT 107
Industrial Disputes Act, 1947 — Section 2Insurance Act, 1938 — Section 2Motor Vehicles Act, 1988 — Section 140, 146, 147, 166, 2
High Courts28 Feb 2008
Dayaljoy Tripura and Another Vs State of Tripura
Gauhati High Court · (2010) 3 GLR 275 : (2008) GLT 558 Supp
Arms Act, 1959 — Section 25(1), 27, 27(1), 27(3)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts27 Feb 2008Allowed
Managing Committee of Parghat Kaibarta Min Silpa Samabaisamity Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 944
High Courts27 Feb 2008
Ajoy Chakravorty Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 920
Legal Practitioners Act, 1879 — Section 36
High Courts27 Feb 2008Dismissed
Nityananda Dutta Vs Anisul Haque and Another
Gauhati High Court · (2008) 2 GLT 364
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 108
High Courts27 Feb 2008Allowed
Dipak Pal Vs State of Tripura
Gauhati High Court · (2008) CriLJ 2348 : (2008) 1 GLT 1079
Penal Code, 1860 (IPC) — Section 468, 473, 474
High Courts27 Feb 2008Allowed
Abdun Noor and Others Vs State of Assam
Gauhati High Court · (2008) 1 GLT 878
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Feb 2008Dismissed
Umesh Chandra Bhuyan Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 903
Assam Education (Provincialisation) Act, 1977 — Section 27(1), 3(3)