High Courts11 Mar 2008
United India Insurance Co. Ltd. Vs Rev. K. Ramliana and Others
Gauhati High Court · (2008) 2 GLT 806
Motor Vehicles Act, 1988 — Section 140, 166, 173
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 670 of 1,245
High Courts11 Mar 2008
Sumit Das and Another Vs Gauhati Municipal Corporation and Others
Gauhati High Court · (2008) 4 GLT 918 : (2008) 2 GLT 470
Gauhati Municipal Corporation Act, 1971 — Section 48(1)(b), 76, 80
High Courts11 Mar 2008Dismissed
State of Meghalaya and Others Vs Winkle Star Kharumlong and Others
Gauhati High Court · AIR 2008 Guw 127 : (2009) 6 GLR 786 : (2008) 2 GLT 426
Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts11 Mar 2008
Dorky Lalthlamuani and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 3 GLT 49
High Courts11 Mar 2008Dismissed
Badshah Pair Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 232
High Courts10 Mar 2008Allowed
Pravat Chandra Kumar Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 3 GLT 334
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Mar 2008Allowed
Abdul Kakim Vs State of Mizoram and Others
Gauhati High Court · (2008) 2 GLT 90
Criminal Procedure Code, 1973 (CrPC) — Section 167, 327, 401, 440, 446Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts10 Mar 2008
Kalyanasish Kargupta Vs State of Tripura and Others
Gauhati High Court · (2008) 2 GLT 474
High Courts07 Mar 2008Allowed
Sri Bipul Das and Another Vs State of Tripura
Gauhati High Court · (2008) CriLJ 2165
Evidence Act, 1872 — Section 32, 47Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Mar 2008Allowed
Bipul Das and Another Vs State of Tripura
Gauhati High Court · (2008) 2 GLT 125
Evidence Act, 1872 — Section 32, 47Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts05 Mar 2008Dismissed
Usha Ranjan Deb Barma Vs State of Tripura and Others
Gauhati High Court · (2008) 2 GLT 465
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Mar 2008
Suniti Balakar and Another Vs State of Tripura and Another
Gauhati High Court · (2009) 2 GLR 910 : (2008) 2 GLT 145
Constitution of India, 1950 — Article 16
High Courts05 Mar 2008Dismissed
National Insurance Co. Ltd. Vs Konjengbam IBO Singh and Another
Gauhati High Court · (2009) ACJ 2325 : (2008) 1 GLT 868
Motor Vehicles Act, 1988 — Section 146, 147
High Courts05 Mar 2008
United India Insurance Co.Ltd. Vs H.R.Angrawala and Ors.
Gauhati High Court · (2008) 3 GLR 452
Motor Vehicles Act, 1988 — Section 163A, 163A
High Courts05 Mar 2008Dismissed
Nich Raju and Others Vs Arunachal Pradesh Public Service Commission and Others
Gauhati High Court · (2008) 2 GLT 858
Constitution of India, 1950 — Article 226
High Courts05 Mar 2008Allowed
Rajendra Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 4 GLT 113
High Courts04 Mar 2008Dismissed
Shree Pacetronix Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2010) 159 CompCas 386 : (2010) 3 GLR 65 : (2008) 2 GLT 640
COMPANIES ACT, 1956 — Section 4Constitution of India, 1950 — Article 12, 226, 32
High Courts04 Mar 2008
National Insurance Co.Ltd. Vs Lalthanpuii and Anr.
Gauhati High Court · (2008) 3 GLR 464
High Courts04 Mar 2008
New India Assurance Co. Ltd. Vs SH. K. Vanlal Chhuanga and Another
Gauhati High Court · (2008) 2 GLT 56
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Mar 2008Dismissed
State of Mizoram and Others Vs H. Lalrinmawia
Gauhati High Court · (2008) 2 GLT 32
Civil Procedure Code, 1908 (CPC) — Section 100