High Courts20 Mar 2008Dismissed
Shantanu Borthakur and Another Vs Management of Gauhati Stock Exchange Limited and Another
Gauhati High Court · (2008) 117 FLR 1068 : (2008) 2 GLT 454 : (2008) 3 LLJ 429
Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 669 of 1,245
High Courts19 Mar 2008Dismissed
Sajal Bhattacharjee and Another Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLT 399
Constitution of India, 1950 — Article 226
High Courts18 Mar 2008
Dimbeswari Saikia Vs State of Assam and Others
Gauhati High Court · (2009) 6 GLR 875 : (2008) 2 GLT 513
Constitution of India, 1950 — Article 226
High Courts18 Mar 2008
Rengfrah Stone Crusher Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 586 : (2008) 3 GLT 650
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts18 Mar 2008Allowed
Uday Kumar Das Vs State of Assam and Others
Gauhati High Court · (2010) 3 GLT 813
Assam Forest Regulations, 1891 — Section 72Constitution of India, 1950 — Article 21
High Courts18 Mar 2008
Md. Edad Uddin Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 367 : (2009) 2 GLT 411
Constitution of India, 1950 — Article 226
High Courts18 Mar 2008Allowed
Ramesh Rongpi @ Rahang Vs State of Assam
Gauhati High Court · (2010) 1 GLR 599 : (2008) 3 GLT 58
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Mar 2008
Management, Daisajan Tea Estate Vs Presiding Officer, Labour Court and Another
Gauhati High Court · (2008) 117 FLR 1077 : (2009) 6 GLR 598
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Mar 2008
Safique Ahmed Choudhury Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 775
Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 11, 11(4), 12, 12(1), 12(1)(b)
High Courts17 Mar 2008Dismissed
Sarat Chandra Konwar Vs Tezpur University
Gauhati High Court · (2009) 1 GLT 843
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 8, Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14
High Courts14 Mar 2008Allowed
North Eastern Security Service and Another Vs Tezpur University and Others
Gauhati High Court · (2008) 2 GLT 517 : (2008) 2 GLT 516
High Courts14 Mar 2008
Anjali Medhi Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 433
Constitution of India, 1950 — Article 226
High Courts13 Mar 2008Dismissed
Sumitra Ghosh Vs Suprakash Sarkar and Others
Gauhati High Court · (2008) 3 GLT 662
Constitution of India, 1950 — Article 226
High Courts13 Mar 2008
State of Assam Vs Pradip Chandra Pathak
Gauhati High Court · (2008) 3 GLR 459
Assam Forest Regulations, 1891 — Regulation 49(6), 49(6)
High Courts12 Mar 2008Allowed
Sabita Chakraborty Vs Management of Namdung Tea Estate and Others
Gauhati High Court · (2011) 1 GLR 31
High Courts12 Mar 2008Dismissed
Yitachu Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2008 Guw 103 : (2008) 2 GLT 284
Constitution of India, 1950 — Article 105, 143, 164, 168, 173Representation of the People Act, 1951 — Section 2, 29A
High Courts12 Mar 2008
Gamlyantis Lyngkhoi Vs Tengme G. Momin and Another
Gauhati High Court · (2009) 3 GLR 759 : (2008) 2 GLT 210
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 315, 417, 418, 420, 511
High Courts12 Mar 2008
Bajranglal Parikh and Others Vs State of Assam
Gauhati High Court · (2008) GLT 486 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144(2), 154, 154(1), 156(1), 156(3)Penal Code, 1860 (IPC) — Section 100, 144, 172, 173, 174Prevention of Corruption Act, 1988 — Section 6
High Courts11 Mar 2008Dismissed
Monowar Hussain and Others Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 914