Constitution of India, 1950 — Article 136, 19(1)(a), 226, 309, 32Land Acquisition Act, 1894 — Section 11ARight to Information Act, 2005 — Section 19, 6(1)

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High Courts09 Nov 2012Dismissed

Sri Bajranglal Patadia Vs Sri Dulal Ch. Dey and Sri Kanu Dey

Gauhati High Court · (2012) 11 GAU CK 0053

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High Courts09 Nov 2012Dismissed

Anil Ch. Saikia and Others Vs State of Assam and Others

Gauhati High Court · (2013) 2 GLD 568 : (2013) 2 GLT 539

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High Courts09 Nov 2012Dismissed

Panchgram Fishery Co-operative Society Vs Assam Fisheries Development Corporation and Others

Gauhati High Court · (2013) 2 GLD 542 : (2013) 2 GLT 520

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High Courts09 Nov 2012

Bhola Ram Kanoo Vs State of Assam and Others

Gauhati High Court · (2013) 2 GLD 639 : (2013) 2 GLT 390 : (2012) 56 VST 163

Assam General Sales Tax Act, 1993 — Entry 17 of Schedule I

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High Courts09 Nov 2012Dismissed

Anand Kr. Goyal Vs State of Assam and Others

Gauhati High Court · (2013) 2 GLD 571 : (2013) 2 GLT 938

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High Courts09 Nov 2012

Excellent Gravure Industries Vs State of Assam and Others

Gauhati High Court · (2013) 2 GLD 336 : (2012) 56 VST 129

Assam Entry Tax Act, 2008 — Entry 28

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High Courts09 Nov 2012Allowed

Damayanti Das Vs State of Assam and Others

Gauhati High Court · (2013) 1 GLT 610

Arms Act, 1959 — Section 25(1)(b)Constitution of India, 1950 — Article 21, 22(1), 226Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 Nov 2012Dismissed

Union of India and Others Vs M/s. Shree Shubham Syndicate and Others

Gauhati High Court · (2013) 2 GLD 562

Central Excises and Salt Act, 1944 — Section 11AFinance Act, 1994 — Section 65, 65(23), 69, 73, 73(1)

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High Courts08 Nov 2012Dismissed

Government of Assam Vs Bhupati Ranjan Mudoi

Gauhati High Court · (2013) 2 GLT 700

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High Courts08 Nov 2012Allowed

Badana Begum (Musstt.) and Others Vs State of Assam

Gauhati High Court · (2013) 1 GLT 692

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 496, 498A

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High Courts08 Nov 2012Allowed

Amalgamated Plantations (P) Ltd. Vs Union of India and Others

Gauhati High Court · (2013) 2 GLD 554 : (2013) 2 GLT 413

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excises and Salt Act, 1944 — Section 11, 11B, 11B(1), 11B(2), 11BB

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High Courts08 Nov 2012Dismissed

Green Gold (Assam) Pvt. Limited Registered office at Jain Complex, GS Road, Guwahati-781005 Vs Airport Authority of India, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi-3, The Airport Director, Airport Authority of India, LGBI Airport, Guwahati-781015 and M/s Rajesh Trading, Premtalla, P.O., P.S. and District-Silchar, Silchar-788004

Gauhati High Court · (2013) 2 GLD 596 : (2013) 1 GLT 957

Constitution of India, 1950 — Article 226

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High Courts08 Nov 2012Allowed

Damodar Panda Vs Union of India and Others

Gauhati High Court · (2013) 2 GLT 778

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