Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1)(g), 27, 52, 7AJuvenile Justice Act, 1986 — Section 27, 29

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High Courts23 Nov 2012Dismissed

Narayan Ch. Dey Vs Union of India and Others

Gauhati High Court · (2013) 1 GLT 775

Constitution of India, 1950 — Article 226

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High Courts23 Nov 2012Allowed

Oil and Natural Gas Corporation and Another Vs State of Assam and Others

Gauhati High Court · (2013) 2 GLT 85

Constitution of India, 1950 — Article 14, 31Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993 — Section 3

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High Courts22 Nov 2012Allowed

Girindra Nath Haloi and Others Vs Union of India and Others

Gauhati High Court · (2013) 1 GLT 464

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High Courts22 Nov 2012Dismissed

Assam Civil Accounts Association Co-Operative Mutual Benefit Fund Ltd. Vs Principal Accountant General (Audit)

Gauhati High Court · (2013) 2 GLT 279

Constitution of India, 1950 — Article 32

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High Courts22 Nov 2012Allowed

Sindro Nongsiej Vs State of Meghalaya

Gauhati High Court · (2013) 2 GLT 695

Essential Commodities Act, 1955 — Section 3

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High Courts21 Nov 2012Allowed

Hasna Begum (Musstt.) and Others Vs State of Assam

Gauhati High Court · (2013) 1 GLT 271

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 496, 498A

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High Courts21 Nov 2012Dismissed

Kapil Nath Vs Nazirhussain and Another

Gauhati High Court · (2013) 2 GLT 67

Motor Vehicles Act, 1988 — Section 2(28), 3

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High Courts21 Nov 2012

Banamali Singha Vs State of Assam

Gauhati High Court · (2013) 1 GLT 103

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313Evidence Act, 1872 — Section 145, 157, 21, 25, 27Penal Code, 1860 (IPC) — Section 302, 34, 379, 411

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High Courts21 Nov 2012Allowed

Mojid Ali Sheikh (Md.) Vs State of Meghalaya and Others

Gauhati High Court · (2013) 1 GLT 340

Court Fees Act, 1870 — Section 36Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 397, 401

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High Courts20 Nov 2012Allowed

A.S.E.B. and Others Vs M/s. Shanti Conductors (P) Ltd.

Gauhati High Court · (2013) 2 GLD 578

Constitution of India, 1950 — Article 136, 141Criminal Procedure Code, 1973 (CrPC) — Section 1Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 10, 3, 4, 5, 6

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High Courts20 Nov 2012Dismissed

Md. Mazir Uddin Vs State of Assam

Gauhati High Court · (2013) 2 GLD 559

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 457, 511

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High Courts20 Nov 2012Dismissed

Partha Das @ Partha Kumar Das Vs State of Tripura and Others

Gauhati High Court · (2013) 1 GLD 701 : (2013) 1 GLT 633

Constitution of India, 1950 — Article 136, 14, 15, 16, 226Land Acquisition Act, 1894 — Section 11A

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High Courts20 Nov 2012Dismissed

State of Meghalaya Vs Daniel Shabong and Another

Gauhati High Court · (2013) 2 GLT 434

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 449

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High Courts20 Nov 2012

Chanika Karlong Vs State of Assam

Gauhati High Court · (2013) 1 GLT 566

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts20 Nov 2012

Luku Desari and Others Vs State of Assam

Gauhati High Court · (2013) 2 GLD 270 : (2013) 1 GLT 576

Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 299, 300, 302, 323, 325

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High Courts20 Nov 2012

Suren Kalita and Another Vs State of Assam

Gauhati High Court · (2013) 2 GLD 644 : (2013) 1 GLT 113

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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