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Gauhati High Court judgments

24,891 judgments · page 457 of 1,245

High Courts07 Dec 2012Allowed

Pradip Debnath Vs State of Assam

Gauhati High Court · (2013) 2 GLD 301 : (2013) 1 GLT 803

Criminal Procedure Code, 1973 (CrPC) — Section 102, 293, 313, 374Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 489(B), 489(C), 489B, 489C
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High Courts07 Dec 2012Dismissed

Jhakal Gorh Vs State of Assam

Gauhati High Court · (2013) 1 GLT 505

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 304, 34
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High Courts06 Dec 2012

Krishna Hazarika Vs State of Assam

Gauhati High Court · (2013) 1 GLT 380

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27, 8Penal Code, 1860 (IPC) — Section 201, 302
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High Courts06 Dec 2012Dismissed

Ruman Baruah Vs State of Assam

Gauhati High Court · (2013) 2 GLD 486 : (2013) 1 GLT 426

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
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High Courts03 Dec 2012Dismissed

Biswajit Bhowmick Vs State of Assam

Gauhati High Court · (2013) 1 GLT 88

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 45Penal Code, 1860 (IPC) — Section 299, 300, 302, 34
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