High Courts19 Oct 2012Allowed
Arjun Dey Vs State of Assam
Gauhati High Court · (2013) 2 DMC 157 : (2013) 1 GLT 20
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 304B
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 461 of 1,245
High Courts19 Oct 2012Dismissed
Commissioner of Income Tax Vs Universal Pipes (P) Ltd.
Gauhati High Court · (2012) 254 CTR 311 : (2012) 211 TAXMAN 420
Income Tax Act, 1961 — Section 80HHC, 80IC, 80IC(2)(b)(iii)
High Courts19 Oct 2012
Keshab Banik Vs Sekhar Banik
Gauhati High Court · (2013) 3 BC 93 : (2013) 1 GLT 730
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 378General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 94
High Courts19 Oct 2012Dismissed
Ranjit Sarkar Vs State of Tripura
Gauhati High Court · (2013) 1 GLT 709
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374Evidence Act, 1872 — Section 145, 155, 157, 27, 32Penal Code, 1860 (IPC) — Section 302, 341
High Courts19 Oct 2012Dismissed
Bijoy Rajkhowa Vs State Bank of India and Others
Gauhati High Court · (2013) 1 GLD 575 : (2013) 2 GLT 418
High Courts19 Oct 2012Dismissed
The State of Assam and Another Vs Shri Sanjib Kumar Chutia and Others Sri Jayanta Deori and others Vs Sri Dilip Kumar Baishya and others
Gauhati High Court · (2013) 1 GLD 476
Constitution of India, 1950 — Article 14, 16
High Courts19 Oct 2012
The Union of India and Others Vs Shri S. Rengaraj
Gauhati High Court · (2013) 1 GLD 515
Army Act, 1950 — Section 4Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 408
High Courts19 Oct 2012Dismissed
Shri Jagabandhu Das Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 545
High Courts19 Oct 2012Dismissed
Aswini Bordoloi Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 584
High Courts18 Oct 2012
Mongchajai Mog Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 691 : (2013) 1 GLT 623
Criminal Procedure Code, 1973 (CrPC) — Section 302, 313, 342Penal Code, 1860 (IPC) — Section 302, 32
High Courts18 Oct 2012
Ratna Ghosh Vs State of Tripura
Gauhati High Court · (2013) 2 GLR 31
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts18 Oct 2012
P.P. Enterprise Vs Union of India
Gauhati High Court · (2013) 2 GLR 788
Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 7, 7
High Courts18 Oct 2012Dismissed
Nanigopal Pal @ Gopal Pal and Others Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 675 : (2013) 1 GLT 593
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313, 374Evidence Act, 1872 — Section 21, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 300, 302, 34
High Courts16 Oct 2012
Clement D. Sangma and Others Vs State of Meghalaya and Others
Gauhati High Court · (2013) LabIC 440
Constitution of India, 1950 — Article 226
High Courts15 Oct 2012Dismissed
Amit Lahkhowa Vs State of Assam
Gauhati High Court · (2012) 5 GLT 897
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357A, 84Penal Code, 1860 (IPC) — Section 300, 302
High Courts15 Oct 2012Allowed
Hewlett Packard India Sales Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2012) 56 VST 472
Assam Value Added Tax Act, 2003 — Section 59
High Courts15 Oct 2012Allowed
Malaya Saikia Vs Board of Trustees, ATPPF and PF Scheme and Others
Gauhati High Court · (2013) 1 GLD 472 : (2013) 1 GLT 461
High Courts15 Oct 2012Allowed
Jeleka Khatun (Mustt.) Vs State of Assam
Gauhati High Court · (2013) 1 GLT 150
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts15 Oct 2012Allowed
Dibrugarh Fishery Co-operative Society Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2013) 3 GLT 676
Constitution of India, 1950 — Article 14, 19, 229Contract Act, 1872 — Section 4, 7
High Courts12 Oct 2012
Md. Wajid and Anr. Vs Sk Md. Sadique and Ors.
Gauhati High Court · (2013) 3 GLR 174
Civil Procedure Code, 1908 — Section 10Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227, 227