High Courts19 May 2014
Swapan Rabidas Vs State of Assam
Gauhati High Court · (2015) 1 GLT 25
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 409 of 1,245
High Courts16 May 2014
Girin Baruah Vs State of Assam
Gauhati High Court · (2015) 1 GLD 382 : (2014) 4 GLT 589
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 342, 357(A)Penal Code, 1860 (IPC) — Section 302, 436, 84, 85, 86
High Courts16 May 2014
Election Commission of India Vs State of Nagaland
Gauhati High Court · (2014) 3 GLD 689 : (2014) 2 GLT 733
Criminal Procedure Code, 1973 (CrPC) — Section 321, 401, 451, 453, 457Penal Code, 1860 (IPC) — Section 171(E), 171(H), 171E, 188Representation of the People Act, 1951 — Section 77(3)
High Courts16 May 2014Disposed Off
Orang Tea Estate Vs The Union of India
Gauhati High Court · (2014) 3 LLJ 729 : (2014) LLR 862
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Industrial Disputes Act, 1947 — Section 10, 10(8), 2-A
High Courts16 May 2014
New India Assurance Co. Ltd. Vs S.K. Roy Choudhury
Gauhati High Court · (2015) 1 GLD 180 : (2014) 3 GLT 372
Motor Vehicles Act, 1988 — Section 140, 170
High Courts16 May 2014Dismissed
Orang Tea Estate Vs Union of India
Gauhati High Court · (2014) 142 FLR 349
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Industrial Disputes Act, 1947 — Section 10, 10(8), 2A
High Courts16 May 2014Allowed
Prabin Kumar Mandal Vs The State of Assam and Others
Gauhati High Court · AIR 2014 Guw 149 : (2014) 4 BC 353 : (2015) 1 GLD 257 : (2014) 4 GLT 474 : (2014) 3 GLT 146
Constitution of India, 1950 — Article 14
High Courts15 May 2014
Pollurbund Tea Ltd. Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 125
Assam Land Revenue Re-assessment Act, 1936 — Section 11, 2(xiii), 23(2), 24, 4(2)
High Courts15 May 2014Allowed
Durga Swargiary Vs The State of Assam
Gauhati High Court · (2014) LabIC 2571 : (2014) 3 LLJ 681
Constitution of India, 1950 — Article 226
High Courts15 May 2014Dismissed
Rohim Uddin Vs The State of Assam
Gauhati High Court · (2015) 1 GLT 73
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 380
High Courts15 May 2014
National Insurance Co. Ltd. Vs Manju Majumdar and Others
Gauhati High Court · (2015) 4 ACC 99 : (2015) ACJ 2019
Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 149(2) 149(2) 166 170 173
High Courts14 May 2014
Old Jalukie Village Council and Others Vs The State of Nagaland and Others
Gauhati High Court · (2014) 05 GAU CK 0066
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11
High Courts13 May 2014Allowed
Dilip Dutta Vs State of Assam
Gauhati High Court · (2014) 2 GLD 234 : (2014) 3 GLT 142
High Courts13 May 2014
Siba Gogoi Vs Haren Gogoi and Others
Gauhati High Court · AIR 2014 Guw 110
Evidence Act, 1872 — Section 63(c), 68Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Limitation Act, 1963 — Section 5
High Courts12 May 2014
Mrinal Barman Vs State of Assam
Gauhati High Court · (2015) 1 GLD 145 : (2014) 3 GLT 590
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 301, 302
High Courts09 May 2014
Sarawagi Chemical Agency Vs Bhola Jha
Gauhati High Court · (2014) 5 GLT 325
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10
High Courts09 May 2014
Sri. Dilip Chandra Kalita Vs The State of Assam and Shri. Khagendra Das
Gauhati High Court · (2016) 1 GLT 133
High Courts08 May 2014
Trailokya Nath and Others Vs Praikshit Das and Others
Gauhati High Court · (2014) 5 GLT 46
Registration Act, 1908 — Section 17, 47, 49Transfer of Property Act, 1882 — Section 54
High Courts08 May 2014Dismissed
Punyo Tangu Vs State of Arunachal Pradesh
Gauhati High Court · (2014) 2 GLT 892
Constitution of India, 1950 — Article 309