High Courts05 Jun 2014Allowed

Lalkanglova Sailo Vs Ngurthantluangi Sailo

Gauhati High Court · AIR 2014 Guw 120 : (2015) 1 GLD 73 : (2014) 3 GLT 615

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 39-ALegal Services Authorities Act, 1987 — Section 19, 19(1), 20, 21, 22
High Courts29 May 2014

Samsuz Saman Ahmed Vs State of Assam

Gauhati High Court · (2014) 2 GLD 200 : (2014) 4 GLT 711

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 120(B), 302, 304(B), 304B, 34
High Courts28 May 2014Allowed

Majibur Rahman Vs State of Assam

Gauhati High Court · (2014) 2 GLD 184 : (2014) 3 GLT 150

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 300